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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(1)(i) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(i)Copy or copies of all title deeds and/or other documents showing the interest of the coloniser in the land under the proposed colony along with a list of such deed and or other documents.