Supreme Court - Daily Orders
Ramesh Prabhu vs State By Cbi/Acb/Blr on 17 December, 2019
ITEM NO.9 REGISTRAR COURT. 1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 39376/2019
RAMESH PRABHU Petitioner(s)
VERSUS
STATE BY CBI/ACB/BLR Respondent(s)
(FOR ADMISSION and I.R. and IA No.188602/2019-WITHDRAWAL OF CASE /
APPLICATION )
Date : 17-12-2019 This petition was called on for hearing today.
For Petitioner(s)
Mr Hardik Gautam, Adv.
Mr. M.p. Parthiban, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Unregistered Petition is allowed to be withdrawn.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2019.12.17 16:39:49 IST Reason: