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State of Odisha - Section

Section 40 in The Orissa Grama Panchayats Election Rules, 1965

40.

Immediately before the commencement of the poll, the Presiding Officer shall demonstrate to the candidates and the voters present that the ballot-box is empty and is either locked up or so secured by any device that ballot-papers can be inserted therein but cannot be withdrawn except by breaking or otherwise tampering with the box.