Bombay High Court
Smita Rohit Gupta vs Principal Commissioner Of Income ... on 27 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
7. WP 6964-22.doc
Chittewan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.6964 OF 2022
Smita Rohit Gupta ... Petitioner
Versus
PCIT-1,
Thane And Others ... Respondents
***
Mr. Dharan V. Gandhi for the Petitioner.
Mr. Ajit Munwani for the Respondents.
***
CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 27 JUNE 2022
P. C. :
. Learned Counsel for the Respondents seeks time to file a reply.
Reply to be filed within four weeks from today. Copy of the reply be furnished to learned Counsel for the Petitioner.
2 Stand over to 25 July 2022.
RAJESH VASANT Digitally signed by RAJESH VASANT CHITTEWAN (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.) CHITTEWAN Date: 2022.06.28 10:59:51 +0530 1/1