Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Bombay Presidency - Subsection

Section 9(4) in Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958

(4)if the holder of such licence contravenes any of the provisions of section 14; or