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Commissioner Of Central Excise Service ... vs M/S. Orient Sales Etc. on 14 October, 2022

Bench: Dinesh Maheshwari, Bela M. Trivedi

     ITEM NO.56                           COURT NO.8                  SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   6336-6338/2019

     COMMISSIONER OF CENTRAL EXCISE SERVICE TAX NOIDA IIAppellant(s)

                                                 VERSUS

     M/S. ORIENT SALES ETC.                                           Respondent(s)
     (IA No. 117039/2019 - STAY APPLICATION)

     Date : 14-10-2022 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE DINESH MAHESHWARI
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI

     For Appellant(s)              Mr.   Sanjay Jain, ASG
                                   Ms.   Tanya Aggarwal, Adv.
                                   Mr.   Nishank Tripathi, Adv.
                                   Mr.   Aakash Kishore, Adv.
                                   Mr.   Sibo Shankar Mishra, Adv.
                                   Mr.   Raghav Sharma, Adv.
                                   Mr.   Rajesh Kumar Nayak, Adv.
                                   Ms.   Swarupama Chaturvedi, Adv.
                                   Mr.   Mukesh Kumar Maroria, AOR

     For Respondent(s)             Mr. S.K. Bagaria, Sr. Adv.
                                   Mr. Prem Ranjan Kumar, Adv.
                                   Mr. Awanish Sinha, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Ms. Tanya Aggarwal submits that she shall be filing the short notes on the proposed written submissions within a week from today.

Learned counsel for the respondent may also file proposed notes on their proposed submissions within a week thereafter. Signature Not Verified

List these appeals after three weeks.

NEETA SAPRA Date: 2022.10.15 13:21:11 IST Reason:

     (NEETA SAPRA)                                               (RANJANA SHAILEY)
     COURT MASTER (SH)                                           COURT MASTER (NSH)