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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(j) in Jharkhand Lokayukta Act, 2001

(j)"Public Servant" denotes a person falling under any of the descriptions hereinafter following namely:-
(i)Every Minister referred to in clause (g);
(ii)Every Officer referred to in clause (h);
(iii)Every Officer referred to in clause (h) who on deputation or on transfer to Foreign Service is in the service or pay of-