Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The National Security Guard Act, 1986 9. Termination of service by Central Government.— Subject to the provisions of this Act and the rules, the Central Government may dismiss or remove from service any person subject to this Act.
