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State of Odisha - Section
Section 88 in The Orissa Grama Panchayats Election Rules, 1965
88. Election petition.
- The following amounts shall be deposited as security for costs along with an election petition filed under Chapter-V of the Act:| Rs. P. | |
| Election petition relating to election of Sarpanch | 150.00 |
| Election petition relating to election of Naib-Sarpanch | 50.00 |
| Election petition relating to election of a Member | 40.00 |