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State of Odisha - Section

Section 88 in The Orissa Grama Panchayats Election Rules, 1965

88. Election petition.

- The following amounts shall be deposited as security for costs along with an election petition filed under Chapter-V of the Act:
  Rs. P.
Election petition relating to election of Sarpanch 150.00
Election petition relating to election of Naib-Sarpanch 50.00
Election petition relating to election of a Member 40.00