Section 16 in Uttarakhand (the U.P Excise Act, 1910)(Amendment) Act, 2019
16. Amendment of Section 69A.
- In Section 69-A of the principal Act, for the words and letters and figures "clause (b), clause (d), clause (e) or clause (g) of sub-section (1) or of sub-section (2) of Section 60 or of Section 62 the words and figures "Section 60, Section 60-A, Section 62, Section 63 or Section 65" shall be substituted.
