Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Daman and Diu - Section Section 13 in The Goa, Daman and Diu Public Gambling Act, 1976 13. Saving of games of mere skill.— Nothing in this Act shall be held to apply to any game of mere skill wherever played.
