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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3)(k) in The Payment Of Wages Act, 1936

(k)prescribe the amount of Court-fees payable in respect of any proceedings under this Act; [*] [ The word " and" omitted by Act 53 of 1964, Section 22 (w.e.f. 1.2.1965).]