Himachal Pradesh High Court
Paras Ram vs . Prem Chand & Another on 21 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Paras Ram Vs. Prem Chand & Another CMP(M) No. 746/2023 21.08.2023 Present: Mr. Yoginder Paul, Advocate, for the .
applicant/appellant.
Mr. Imran Khan, Advocate, for the respondents.
CMP(M) No. 746/2023 No reply to the application is intended to be filed of on behalf of the respondents.
rt Heard. In view of the averments made in the application, the same is allowed and delay of three days' in filing the appeal is condoned.
The application stands disposed of.
RSA No. /2023 Appeal be registered.
Notice. Mr. Imran Khan, Advocate, accepts service of notice on behalf of the respondents.
As prayed, list on 16th September, 2023.
( Sushil Kukreja ) Judge 21st August, 2023 (raman) ::: Downloaded on - 21/08/2023 20:39:27 :::CIS