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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Madhya Pradesh - Subsection

Section 100(1)(c) in The M.P. Municipalities Act, 1961

(c)all public sewers and drains and all sewers, drains, tunnels, culverts, gutters and water-courses in, alongside or under any streets and all works materials and things appertaining thereto;