Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 6 in Rajasthan Go-Seva Ayog Act, 1995 6. Secretary. (1)The State Government shall appoint a Secretary to the commission who shall exercise such powers and perform such duties as may be prescribed.(2)The Secretary shall be a whole time officer of the commission.
