Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Madhya Pradesh - Subsection Section 78(2) in The M.P. Factories Rules, 1962 (2)The floor area of the dining-hall, excluding the area occupied by the service counter and any furniture, except tables and chairs, shall be not less than 10 sq. ft. per dinner to be accommodated as prescribed in sub-rule (1).
