Jharkhand High Court
Dipti Mukherjee vs Arindam Dhar .... Opp. Party on 23 June, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Transfer Petition (C) No. 45 of 2025
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Dipti Mukherjee ... ... Petitioner Versus Arindam Dhar .... Opp. Party
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Petitioner : Mr. Vikash Kumar, Advocate For the Opp. Party : Mr. Manish Yadav, Advocate
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rd 03/Dated: 23 June, 2025
1. Two weeks' time has been sought for by learned counsel for the opposite party to file counter affidavit, is allowed.
2. Let the matter be listed on 11.07.2025.
(Pradeep Kumar Srivastava, J.) Pappu/-