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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(ii) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

(ii)Non-official members shall draw travelling allowance according to rule 1(1)(b) in section I of Appendix XLII-A to the Bombay Civil Services Rules, 1959.