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Union of India - Section

Section 19 in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

19. Annual report.-

The Institute shall prepare for every year a report of its activities during that year land submit the report to the Central Government in such form and on or before such date as may be prescribed by rules and a copy of the report shall be laid, as soon as may be after it is received, before both Houses of Parliament.