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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(1)(A) in Orissa State Bar Council Rules, 1989

(A)Any gift, offer or promise of any gratification to any voter or voters whomsoever, with the object, directly or indirectly of inducing;