Supreme Court - Daily Orders
Andhra Pradesh Power Co-Ordination ... vs M/S. Lanco Kondapalli Power Ltd. And ... on 10 May, 2016
Bench: Jagdish Singh Khehar, Shiva Kirti Singh
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO. 2217 OF 2016
IN
CIVIL APPEAL NO. 6036 OF 2012
Andhra Pradesh Power Co-ordination
Committee & Ors. etc. … Petitioners
versus
M/s Lanco Kondapalli Power Limited & Ors. … Respondents
WITH
REVIEW PETITION (CIVIL) NO. 2218 OF 2016 IN CIVIL APPEAL NO. 6061 OF 2012
REVIEW PETITION (CIVIL) NO. 2219 OF 2016 IN CIVIL APPEAL NO. 6138 OF 2012
REVIEW PETITION (CIVIL) NO. 2311 OF 2016 IN CIVIL APPEAL NO. 9304 OF 2013
REVIEW PETITION (CIVIL) NO. 2335 OF 2016 IN CIVIL APPEAL NO. 6835 OF 2015
O R D E R
Prayer for hearing in open court is rejected. Review Petition (C) nos. 2311 of 2016 and 2335 of 2016, each have been filed by delay of 86 days. We hereby condone the said delay.
The instant petitions have been filed by the petitioners for review of common judgment dated 16.10.2015 passed by this Court dismissing the aforementioned civil appeals.
Having carefully gone through the review petitions and the papers connected therewith, we do not find any ground warranting review of the judgment impugned therein.
The review petitions are, accordingly, dismissed.
.………………..……………….…....…J. (Jagdish Singh Khehar) Signature Not Verified Digitally signed by ………………...…………………….…J. PARVEEN KUMAR Date: 2016.05.10 17:32:23 IST (Shiva Kirti Singh) New Delhi;
Reason:
May 10, 2016.
CHAMBER MATTER SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2217/2016 In C.A. No. 6036/2012 ANDHRA PRADESH POWER CO-ORDINATION COMMITTEE AND ORS ETC.
Petitioner(s) VERSUS M/S. LANCO KONDAPALLI POWER LTD. AND ORS. ETC. Respondent(s) (with appln(s) for directions for open Court hearing and office report) WITH R.P.(C) No. 2218/2016 In C.A. No. 6061/2012 (with appln(s) for directions for open Court hearing and office report) R.P.(C) No. 2219/2016 In C.A. No. 6138/2012 (with appln(s) for directions for open Court hearing and office report) R.P.(C) No. 2311/2016 In C.A. No. 9304/2013 (With (With appln.(s) for c/delay in filing review petition and appln.(s) for application for hearing in open court and Office Report) R.P.(C) No. 2335/2016 In C.A. No. 6835/2015 (With (With appln.(s) for c/delay in filing review petition and appln.(s) for application for hearing in open court and Office Report) Date : 10/05/2016 These petitions were circulated today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR HON'BLE MR. JUSTICE SHIVA KIRTI SINGH By Circulation UPON perusing papers the Court made the following O R D E R Prayer for hearing in open Court is rejected. Delay condoned.
The review petitions are dismissed.
(Renuka Sadana) (Parveen Kumar) Court Master AR-cum-PS
[signed order is placed on the file]