Madhya Pradesh High Court
L.P. Isda vs The State Of Madhya Pradesh on 16 June, 2015
MCRC-8582-2015 (L.P. ISDA Vs THE STA TE 0F MADH YA PRADESH) 16-06-2015
At the request of learned counsel for the applicants, the case is adjourned.
List the matter after four weeks. (S.K. SETH) JUDGE