Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

L.P. Isda vs The State Of Madhya Pradesh on 16 June, 2015

MCRC-8582-2015

(L.P. ISDA Vs THE STA TE 0F MADH YA PRADESH)

16-06-2015

At the request of learned counsel for the applicants, the case is adjourned.

List the matter after four weeks. (S.K. SETH) JUDGE