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Telecom Regulatory Authority Of India - Section

Section 8 in The Telecom Disputes Settlement And Appellate Tribunal (Form, Verification And The Fee For Filing An Appeal) Rules, 2003

8. Relief sought:

In view of the facts mentioned in para 4 above, the appellant prays for the following relief (s):[Specify below the relief(S) sought explaining the grounds or such relief(S) and the legal provisions, if any, relief upon]