Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(29)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(29)(b) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(b)
(i)The words used in these rules denoting masculine gender shall also include the feminine gender;
(ii)The words used in these rules denoting singular number shall imply the plural number wherever relevant or vice-versa;
(iii)The marginal notes against any rule shall not effect the contents thereof.