Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 13 in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

13. Meetings.

—(1) The Board shall meet at such places and times as nay be specified by the Chairman.
(2)The Chairman shall preside over every meeting of the Board at which he is present and in his absence a member elected by those present t the meeting shall preside over such meeting.