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[Cites 0, Cited by 0] [Section 15(13)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(13)(g) in First Statutes of the University of Udaipur

(g)An elector shall sign his covering letter in the presence either of a Dean or a Director or a Magistrate of the rank not lower than that of a Magistrate First Class or a subordinate Judge of any Gazetted Officer.