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State of Uttar Pradesh - Section

Section 2 in The Court Fees (Uttar Pradesh Sanshodhan) Adhiniyam, 1961

2. Addition of a new section 37 in Act No. VII of 1870.

- After Section 36 of the Court Fees Act, 1870, as amended from time to time in its application to Uttar Pradesh (hereinafter called the "principal Act"), the following shall be, and be always deemed to have been, added as a new section 37.