Section 14(2)(c) in The M.P. Home Guards Act, 1947

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State of Madhya Pradesh - Subsection

Section 14(2)(c) in The M.P. Home Guards Act, 1947

(c)the organization, appointment, conditions of service, functions, discipline, arms accoutrements, clothing and uniform of the Home Guards and the manner in which they may be called out for service or required to undergo training; and

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State of Madhya Pradesh - Subsection

Section 14(2)(c) in The M.P. Home Guards Act, 1947