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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2) in The Assam Children Rules, 1976

(2)When a child has been ordered to pay a fine under Clause (d) of sub-section (1) of Section 21 by a Children's Court and is ordered by it to be placed under the supervision of a Probation Officer, the Children's Court shall issue the supervision order as indicated in Form VIII.