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[Cites 5, Cited by 0]

Karnataka High Court

Nagesh S vs The State Of Karnataka on 2 May, 2025

Author: K.Somashekar

Bench: K.Somashekar

                                       -1-
                                                  NC: 2025:KHC:18061-DB
                                                 WP No. 13646 of 2025
                                             C/W WP No. 13659 of 2025
                                                 WP No. 13669 of 2025
                                                 WP No. 13673 of 2025
                                                 WP No. 13674 of 2025
                                                 WP No. 13700 of 2025
                                                 WP No. 13721 of 2025


                 IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 2ND DAY OF MAY, 2025

                                    PRESENT
                     THE HON'BLE MR JUSTICE K.SOMASHEKAR
                                      AND
                   THE HON'BLE MR JUSTICE VENKATESH NAIK T
                   WRIT PETITION NO. 13646 OF 2025 (S-KSAT)
                               CONNECTED WITH
                   WRIT PETITION NO. 13659 OF 2025 (S-KSAT)
                   WRIT PETITION NO. 13669 OF 2025 (S-KSAT)
                   WRIT PETITION NO. 13673 OF 2025 (S-KSAT)
                   WRIT PETITION NO. 13674 OF 2025 (S-KSAT)
                   WRIT PETITION NO. 13700 OF 2025 (S-KSAT)
                   WRIT PETITION NO. 13721 OF 2025 (S-KSAT)
Digitally
signed by   IN WP No. 13646/2025
SUMATHY
KANNAN      BETWEEN:
Location:
HIGH
COURT OF    1.    NAGESH S
KARNATAKA         S/O SIDDALINGALAH
                  AGED ABOUT 35 YEARS
                  NO.65, POST OFFICE ROAD
                  SULIKERE, KENGARI HOBLI
                  VTC, BENGALURU SOUTH-560 060.

            2.    PRASANTH SHIVAPPA HALKURKI
                  S/O SHIVAPPA HALKURKI
                  AGED ABOUT 28 YEARS
                  PLOT NO. 25, BASAVA SADAN
                  CTS NO- 193/2, MALAGU DEPORT.
                              -2-
                                       NC: 2025:KHC:18061-DB
                                       WP No. 13646 of 2025
                                   C/W WP No. 13659 of 2025
                                       WP No. 13669 of 2025
                                       WP No. 13673 of 2025
                                       WP No. 13674 of 2025
                                       WP No. 13700 of 2025
                                       WP No. 13721 of 2025


     HANUMAN NAGAR
     2ND STAGE BELGAUM
     KARNATAKA-590001.
3.   SHRUTHI A.G
     D/O GOVINDE GOWDA
     AGED ABOUT 35 YEARS
     K.BELLURU, C.A KERE HOBLI
     MADDURU TALUK, ARUVANAHALI MANDYA
     KARNATAKA-571 433.

4.   VIJAYALAKSHMI.N
     D/O NARASIMHAIAH.K
     AGED ABOUT 33 YEARS
     NO.2514, 3RD CROSS, 10TH MAIN
     E BLOCK, OPP. BALMURI GANESHA TEMPLE
     RAJAJINAGARA 2ND STAGE
     BENGALURU -560010.

5.   G.VENKATARAMANA
     S/O GOPALAPPA
     AGED ABOUT 53 YEARS
     2ND FLOOR, NO.1042
     24TH CROSS, 23RD MAIN
     SECTOR 2 HSR LAYOUT
     BENGALURU SOUTH
     BENGALURU-560 102.

6.   KRISHNAPPA.V
     S/O VENKATESHAPPA
     AGED ABOUT 42 YEARS
     CHAVARAMANGALA
     VILLAGE SUGANDAHALLI POST
     MASTHI HOBLI MALUT TALUK
     KOLAR, DISTRICT
     KARNATAKA-563 139.

7.   HARISH KUMAR V
     S/O G VENKATESH SETTY
                            -3-
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                                     WP No. 13646 of 2025
                                 C/W WP No. 13659 of 2025
                                     WP No. 13669 of 2025
                                     WP No. 13673 of 2025
                                     WP No. 13674 of 2025
                                     WP No. 13700 of 2025
                                     WP No. 13721 of 2025


     AGED ABOUT 33 YEARS
     NO.468, 5TH MAIN, A CROSS
     OPP BBMP HOODI
     BENGALURU-560048.


8.   MYLAPPA H
     S/O BHARAMAPPA
     AGED ABOUT 32 YEARS
     R/A NO253, KOTTURU ROAD
     S C CALONI, BELLARY
     KARNATAKA-583212.

9.   GUNDANNARA HANUMANTHAPPA
     S/O GUNDANNARA SANNAMYLAPPA
     AGED ABOUT 26 YEARS
     R/A NO106 BENNIKALLU, BELLARY
     HAGARIBOMMANAHALLI
     KARNATAKA-583214.

10. VINAYAK DURDUNDI
    S/O UDDAPPA DURDUNDI
    AGED ABOUT 39 YEARS
    DURDUNDI VILLAGE
    GOKAK TALUK BELAGAVI
    KARNATAKA-591310.

11. RAVINDRA JAKKAPPAGOL
    S/O DEELIP JAAKKAPPAGOL
    AGED ABOUT 39 YEARS
    AT POST HANCHINAL
    TALUKA HUKKERI
    BELGAUM KARNATAKA-591243.

12. HANUMANTHA NAIK
    S/O REKYA NAIK
    AGED ABOUT 30 YEARS
    NELAHONNE THANDA
                          -4-
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                                   WP No. 13646 of 2025
                               C/W WP No. 13659 of 2025
                                   WP No. 13669 of 2025
                                   WP No. 13673 of 2025
                                   WP No. 13674 of 2025
                                   WP No. 13700 of 2025
                                   WP No. 13721 of 2025


    DAVANAGERE
    KARNATAKA-577219.

13. NAGARAJ
    S/O BASAWARAJ
    AGED ABOUT 43 YEARS
    NO.10-7, REVANISIDDESHWARA COLONY'
    NEAR T V STATION, GULBARGA
    KARNATAKA-585104.

14. SUNIL KUMAR M
    S/O KARIYANAKATTE SIDAPAH
    AGED ABOUT 44 YEARS
    MAHADEVIAH HOUSE, NO. 90 B
    NEAR GEETHA SCHOST
    THANA MARG MYSURU
    KARNATAKA- 570011.

15. NEHA S KULKARNI
    D/O SUDHINDRA KULKARNI
    AGED ABOUT 29 YEARS
     WARD NOO, 9,
    CHANDA BAWADI ROAD
    VENKATRAMAN GAALLI
    VIJAYAPURA, KARNATAKA-286101.

16. SHIVAPPA
    S/O BHEEMARAY KARAKIHALLI
    AGED ABOUT 35 YEARS
    ALUR POST, YADRAMI TALUK-585325.

17. SANNA TIMMAPPA
    S/O HANUMANTHU
    AGED ABOUT 39 YEARS
    RAICHUR, KARNATAKA- 584140.

18. DEVENDRANAIK C
    S/O CHOWDANAIK
                            -5-
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                                 C/W WP No. 13659 of 2025
                                     WP No. 13669 of 2025
                                     WP No. 13673 of 2025
                                     WP No. 13674 of 2025
                                     WP No. 13700 of 2025
                                     WP No. 13721 of 2025


     AGED ABOUT 35 YEARS
     NO5/102, MOTHIKAL TANDA
     HYALYA POST KOTTUR TALUK
     VIJAYANAGARA DISTRICT- 583134.

19. SHREESHAIL AJUR
    S/O ALLAMAPRABHU AJUR
    AGED ABOUT 31 YEARS
    SADASHIVA NAGAR
    BIJAPUR KARNATAKA-586209.


20. KATALINGESHWARA K
    S/O KATAPPA
    AGED ABOUT 33 YEARS
    GOLLARAHATTI CHITRADURGA-577541.

21. MAHADEVAIAH G R
    S/O RUDRIAH
    AGED AABOUT 41 YEARS
    GANGASANDRA
    MELEKKOTE POST
    TUMKUR - 572102.

22. HANUMESHA A
    S/O ANJINAPPA
    AGED ABOUT 42 YEARS
    NO.1517, 2ND BLOCK, 2ND CROSS
    GORAGUNTE PALYA
    NEAR CLASSIC MOTORS
    YESHWANTHPURA
    BANGALORE - 560 022.
                                            ...PETITIONERS
(BY SRI. SIDDAPPA V D - ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
                                 -6-
                                          NC: 2025:KHC:18061-DB
                                          WP No. 13646 of 2025
                                      C/W WP No. 13659 of 2025
                                          WP No. 13669 of 2025
                                          WP No. 13673 of 2025
                                          WP No. 13674 of 2025
                                          WP No. 13700 of 2025
                                          WP No. 13721 of 2025


     DEPARTMENT OF PERSONAL AND
     ADMINISTRATIVE REFORMS
     VIDHANA SOUDHA
     BENGALURU 560001
     REP. BY ITS PRINCIPAL SECRETARY.

2.   THE KARNATAKA PUBLIC SERVICE COMMISSION
     UDYOGA SOUDHA, BANGALORE 560001
     REP. BY ITS SECRETARY.
                                       ...RESPONDENTS
(BY SRI. B RAVINDRANATH - AGA FOR RESPONDENT NO.1;
SRI. REUBEN JACOB - SENIOR COUNSEL A/W SRI. MOHAMMED
SHAMIL - ADVOCATE FOR RESPONDENT NO.2-KPSC)
      THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA, PRAYING TO: A)SET ASIDE THE
APPLICATION FILED BEFORE KSAT DESPITE URGENCY IN WA
NO.1589/608/2025    AND    B)ISSUE       WRIT   OF    MANDAMUS
DIRECTING THE 2ND RESPONDENT TO CONDUCT THE RE-
EXAMINATION FOR THE POST OF GAZZETED PROBATIONERS
GROUP-A AND B FOR THE YEAR 2023-24 ISSUED THE
NOTIFICATION       DATED          26/02/2024         VIDE   ITS
NO.PSC/509E(1)/2023-24 ANNEXURE-A BY PROVIDING THE
CORRECT TRANSLATED QUESTION PAPER TO THE PETITIONER
OF MAIN EXAMINATION PROCESS AND CONDUCTION OF
INTERVIEW    PROCESS      FOR     THE    POST   OF     GAZETTED
PROBATIONERS GROUP-A AND B TILL THE DISPOSAL OF THIS
CASE.


IN WP NO. 13659/2025
                            -7-
                                     NC: 2025:KHC:18061-DB
                                     WP No. 13646 of 2025
                                 C/W WP No. 13659 of 2025
                                     WP No. 13669 of 2025
                                     WP No. 13673 of 2025
                                     WP No. 13674 of 2025
                                     WP No. 13700 of 2025
                                     WP No. 13721 of 2025


BETWEEN:
1.   ARAVIND RATHOD
     S/O JEMALU RATHOD
     AGED ABOUT 41 YEARS
     RESIDING AT KEBLT, INDI
     INDI, BIJAPUR
     KARNATAKA 586209.


2.   SUMAYA KHANUM J
     D/O JAVID KHAN
     AGED ABOUT 27 YEARS
     RESIDING AT 1ST MAIN 3RD CROSS,
     JALI NAGAR, DAVANAGERE 577001.


3.   HARSHITH J GOWDA
     S/O A JAYARAMEGOWDA
     AGED ABOUT 27 YEARS
     RESIDING AT NO. 12 ELLAPURA
     THIPPANASANDRA HOBLI
     MAGADI TALUK, RAMANAGAR,
     KARNATAKA 562131.

4.   MURALIDHARA C N
     S/O NAGARAJA TD
     JOGIMATTI ROAD 4TH CROSS
     PRASANTHA NAGARA
     CHITRADURGA KARNATAKA - 577501.

5.   CHETHAN H. A
     S/O ANANDA RAO
     AGED ABOUT 34 YEARS,
     RESIDING AT NO88, HITTIVALLI,
     T. NARSIPURA TALUK,
     MYSORE DISTRICT-571 101.
                                           ...PETITIONERS
                           -8-
                                     NC: 2025:KHC:18061-DB
                                     WP No. 13646 of 2025
                                 C/W WP No. 13659 of 2025
                                     WP No. 13669 of 2025
                                     WP No. 13673 of 2025
                                     WP No. 13674 of 2025
                                     WP No. 13700 of 2025
                                     WP No. 13721 of 2025


(BY SMT. HALEEMA AMEEN.,ADVOCATE)

AND:
1.   THE STATE OF KARNATAKA
     REPRESENTED BY ITS SECRETARY
     DEPARTMENT OF PERSONAL AND
     ADMINISTRATIVE REFORMS
     VIDHAN SOUDHA, BENGALURU 560 001.

2.   THE KARNATAKA PUBLIC SERVICE COMMISSION
     REPRESENTED BY ITS SECRETARY
     UDYOG SOUDHA, BANGALORE 560001.
                                      ...RESPONDENTS

(BY SRI. B RAVINDRANATH - AGA FOR RESPONDENT NO.1;
,,




SRI. REUBEN JACOB - SENIOR COUNSEL A/W SRI.
MOHAMMED SHAMIL - ADVOCATE FOR RESPONDENT NO.2-
KPSC)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO SET
ASIDE THE IMPUGNED ORDER DATED 19.03.2025 PASSED BY
THE HON'BLE KARNATAKA STATE ADMINISTRATIVE TRIBUNAL,
BANGALORE BENCH IN APPLICATION No. 285-308/2025
(ANNEXURE-A) AND CONSEQUENTLY ALLOW THE SAID
APPLICATION No. 285-308/2025 FILED BEFORE THE HON'BLE
TRIBUNAL (ANNEXURE-A).

IN WP NO. 13669/2025

BETWEEN:


1.   SATISH BARIGAL SAHADEVA
     S/O SAHADEVA
     AGED ABOUT 33 YEARS
     203, A2, SHARAVATHI BLOCK
                           -9-
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                                    WP No. 13646 of 2025
                                C/W WP No. 13659 of 2025
                                    WP No. 13669 of 2025
                                    WP No. 13673 of 2025
                                    WP No. 13674 of 2025
                                    WP No. 13700 of 2025
                                    WP No. 13721 of 2025


     NATIONAL GAME VILLAGE
     KORAMANGALA, BENGALURU - 560047.

2.   JAYASHREE SADALAGI
     D/O DHANAPAL
     AGE 38 YEARS,
     C/O LIG 105 HUDCO 1ST STAGE
     BANNIMANTAPA MANDIMOHALLA
     MYSURU - 570015.

3.   DHANUSHA KUMAR M A
     S/O APPASWAMY
     AGE 30 YEARS,
     HOUSE NO. 60, HANUMAGIRI LAYOUT
     NAGARABAVI BANGALORE - 560072.

4.   MOHAN KUMAR V
     S/O VENKATASUBBAIAH
     AGE 40 YEARS,
     BOVI COLONY 10TH CROSS
     MANDYA - 57140.


5.   REVANA SIDDAHA
     S/O APPARSWAMY
     AGE 30 YEARS,
     BHAIRANGI NANDRAL POST
     INDI VIJAYPURA - 586207.

6.   SAVITHA DESAI
     AGED ABOUT 35 YEARS
     D/O HANAMANTRAY
     #28/17 TALIKOTI VIDYA NAGAR
     MUDDEBIHAL TALUK,
     BIJAPUR KARNATAKA - 586214.

7.   MANJU M J
     S/O JAVARAYIGOWDA
                          - 10 -
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                                      WP No. 13646 of 2025
                                  C/W WP No. 13659 of 2025
                                      WP No. 13669 of 2025
                                      WP No. 13673 of 2025
                                      WP No. 13674 of 2025
                                      WP No. 13700 of 2025
                                      WP No. 13721 of 2025


     MADDUR TALUKU, MUDEENAHALLI
     HAGALAHALLI
     MANDYA KARNATAKA - 571422.

8.   SHARATH A C
     S/O CHIKKEGOWDA
     AGED ABOUT 32 YEARS
     NO.143, MADDUR TALUKU
     C A KERE HOBLI
     MANDYA KARNATAKA.

9.   PUNEETHA B L
     S/O LOKESHWWARAPPA P
     AGED ABOUT 36 YEARS
     S/O LOKESHWARAPPA P
     CHITRADURGA KARNATAKA - 577557.

10. BASAVVA SAHADEVAPPA YALIGAR
    D/O SAHADEVAPPA YALIGAR
    AGED ABOUT 33 YEARS
    D/O SAHADEVAPPA HUGAR ONI
    DHARWAD KARNATAKA 581206.

11. RUPADEVI
    D/O MALLESH
    AGED 35 YEARS
    NO. 142, 2ND MAIN 4TH CROSS
    BDA LAYOUT PATTEGARAPALYA
    BENGALURU-560079.

12. VEERESH BALAGANUR
    S/O HOSAGERAPPA B
    AGE 39 YEARS
    WARD NO1 BELLARY-583132.

13. NAYANA P
    D/O PRABHUSWAMY
    AGE 41 YEARS
                            - 11 -
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                                    C/W WP No. 13659 of 2025
                                        WP No. 13669 of 2025
                                        WP No. 13673 of 2025
                                        WP No. 13674 of 2025
                                        WP No. 13700 of 2025
                                        WP No. 13721 of 2025


    NO. 224/1 BRAHMIN STREET TALUK
    MYSURU-571103.

14. RAGHAVENDRA. HK
    S/O M KRISHNAMURTHY
    AGED ABOUT 32 YEARS
    HARAGADDE VILLAGE AND POST JIGANI (H)
    ANEKAL (T) BENGALURU-560105.

15. NAGENDRA. BS
    S/O BN SUJATHA
    AGED ABOUT 31 YEARS
    NO. 448/33 6TH MAIN A BLOCK
    MALLESWARAM WEST, BENGALURU-560055.

16. GULAM MUSTAFA M SOUDAGAR
    S/O MAQBOOL AHMED
    AGE 22 YEARS
    SANNA KOTE STREET NEAR MASJID
    HALAGERE POST, RANIBENNUR
    HAVERI-581208.

17. HEMANTH KUMAR R
    S/O RAMANNA V
    AGE 28 YEARS
    NO. 187 5TH MAIN 2ND CROSS
    KEB LAYOUT
    SANJAYANAGAR BENGALORE-570026.

18. JASVANTH PV
    S/O VENKATESH REDDY
    AGE 30 YEARS
    NO. 91 POTENAHALLI SUDDEKATE POST
    MADUGIRI (T) TUMAKURU-572127.

19. SUSHANTH SP
    S/O PUTTABASAVAIAH C
    AGE 33 YEARS
                          - 12 -
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                                  C/W WP No. 13659 of 2025
                                      WP No. 13669 of 2025
                                      WP No. 13673 of 2025
                                      WP No. 13674 of 2025
                                      WP No. 13700 of 2025
                                      WP No. 13721 of 2025


    NO. 61, 3RD CROSS, NAGARABHAVI MAINROAD,
    AMARAJYOTHI NAGAR, VIJAYANAGAR,
    BENGALURU-560040.

20. SUKAVANTH V
    S/O VEERANNA V
    AGE 35 YEARS
    NO. 1, GOLLAHALLI, BUDIGERE POST,
    BENGALORE NORTH-562165.

21. SATHYAMURTHY. C
    S/O CHANNAPPA
    AGED ABOUT 48 YEARS
    NO. 1852/42, 19TH CROSS
    21ST MAIN MC LAYOUT
    VIJAYANAGAR BENGALURU-560040.

22. POOJA GANESH
    D/O L GANESH
    AGED ABOUT 26YEARS
    NO. 115 SALASUKKI,
    5TH CROSS KALIDAS LAYOUT
    SRINAGAR BANASHANKARI 560050.


23. NAVEEN K
    S/O KUMAR NAIL G
    AGED ABOUT 26 YEARS
    NO. 408 A-4 YAMUNA BLOCK
    KORMANGALA BENGALURU SOUTH 560041.


24. ABHILASH K S
    S/O SRINIVASA K A
    AGE 30 YEARS
    SRI LAKSHMI VENKATESHWARA NILAYA
    2ND CROSS 2ND MAIN
    SHANTHINAGAR TUMKUR 572102.
                        - 13 -
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                                C/W WP No. 13659 of 2025
                                    WP No. 13669 of 2025
                                    WP No. 13673 of 2025
                                    WP No. 13674 of 2025
                                    WP No. 13700 of 2025
                                    WP No. 13721 of 2025




25. SUDHANVA A J
    S/O ANIL KUMAR R J
    AGED 31 YEARS
    NO. 766 2ND FLOOR 10TH CROSS
    5TH MAIN 2ND STAGE WEST OF CORD ROAD
    MAHALAKSHMI PURAM BENGALURU 560086.

26. MANSOORA BHANU DADDAMANI
    D/O HAZARAT ALI SAB
    AGED 31 YEARS
    KUPPELUR POST RANNEBENNUR
    HAVERI- 581119.

27. MANOJ S
    S/O SIDDAPPA CHARI
    AGE 35YEARS
    NO. 4 TREASURI LAYOUT
    6TH BLOCK BOGACHI 2ND STAGE
    MYSORE 570026.

28. MANJUNATH V
    S/O VARADARAJU T M
    AGED ABOUT 39 YEARS
    NO. 96, 1ST MAIN 1ST CROSS
    PRASHANTH DHAMA JOTHI LAYOUT
    THALAGATTAPURA NEAR BESCOM OFFICE
    BENGALURU 560109.

29. SATHISH KUMAR J
    AGED ABOUT 38 YEARS
    S/O JAYARAM MOORTHY
    NO. B-101, 1ST A CROSS,
    SAI MITRA MEADOWS
    KAGGADASAPURA MAIN ROAD
    BENGALURU NORTH
    BENGALURU 560093..
                          - 14 -
                                      NC: 2025:KHC:18061-DB
                                      WP No. 13646 of 2025
                                  C/W WP No. 13659 of 2025
                                      WP No. 13669 of 2025
                                      WP No. 13673 of 2025
                                      WP No. 13674 of 2025
                                      WP No. 13700 of 2025
                                      WP No. 13721 of 2025


30. GOWRI PRASAD.K
    D/O RAGHUPRASAD, K.P.
    AGED ABOUT 28 YEARS
    R/AT NO.403, CREATIVE
    CLASSIC APARTMENT,
    AMARAJYOTHI LAYOUT,
    CHOLANAYAKANAHALLI,
    HEBBAL, BENGALURU- 560 024.

31. SHAMANTH T. GOWDA
    S/O THIMMAPPA S GOWDA
    AGED ABOUT 32 YEARS,
    R/AT NO.274, JAYASURYA NAGAR,
    VIDHANA SOUDA LAYOUT,
    OPP KHB QTR, K.H.B. COLONY,
    BENGALURU 560 032.

32. SACHIN SB
    S/O BORAIAH
    AGE 30
    SHIVALLI VILLAGE HAND POST,
    DUDDA HOBLI, MANDYA-571405.

33. MAHENDRA K
    S/O KEMPEGOWDA M
    AGED 42 YEARS
    S/O M KEMPEGOWDA ECHOORU VILLAGE
    BHIVANAHALLI POST
    BETTADAPURA HOBLI
    MYSORE KARNATAKA.


34. GOVINDREDDI ASHOKREDDI MORAB
    S/O ASHOKREDDI MORAB
    AGE 33 NO. 388,
    GEETH GOVIND HOUSE,
    RAJAJINAGAR, SATTUR,
    DHARWAD KARNATAKA
                         - 15 -
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                                 C/W WP No. 13659 of 2025
                                     WP No. 13669 of 2025
                                     WP No. 13673 of 2025
                                     WP No. 13674 of 2025
                                     WP No. 13700 of 2025
                                     WP No. 13721 of 2025




35. SHRISHAL CHANNABASAIAH
    S/O CHANNABASAIAH
    AGED 25
    C/O CHANNABASAIAH
    HIREMATH MARUTHI NAGAR
    VIJAYAPURA KARNATAKA.

36. NAVEEN KUMAR B S
    AGED ABOUT 28 YEARS
    S/O SHIVANNA B S 7TH CROSS V
    ISHWESHWARAYYA EXTENS
    HIRIYUR CHITHRADURGA KARNATAKA 577598.

37. BASAVAPRABHU GUNDALLI
    AGED ABOUT 37 YEARS
    S/O GUNDALLI G B NO 342
    4TH CROSS 15TH WORD
    KRISHNANAGAR SIRUGUPPA
    BELLARY KARNATAKA 583121.

38. NIRMALA K N
    W/O GNANA RAGHAVENDRA
    NO. 880, SHIVAKRUPA 1ST MAIN,
    1ST CROSS, INDIRANAGAR
    BEHIND KRISHNA TEMPLE
    BANGALORE NORTH, KARNATAKA 560038.

39. NETRA N
    NO. 4/178, SANDHYA LOK,
    OPP BSA HIGH SCHOOL,
    COURT ROAD, ROJIPURA EXTENSION,
    DODDABALLAPURA,
    BENGALURU RURAL 561203.

40. VANALAKSHMI M H
    D/O C. HANUMANTHAPPA,
    94/5, NANJUNDAPPA LAYOUT
                           - 16 -
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                                       WP No. 13700 of 2025
                                       WP No. 13721 of 2025


    VENKATESWARA LAYOUT
    MANGAMMANAPALYA
    BENGALURU URBAN 560068.

41. VIJAYRAJ
    S/O RAJESHEKARA
    AGE 46 YEARS NO. 1,
    32 BLOCK 1ST STAGE,
    JSS NAGAR, MYSURU-570029.

42. CHAITRA D
    D/0 DORESWAMY BS
    AGED ABOUT 33 YEARS
    W/O B S ANAND BANNIGIRI
    BIDADI HOBLI
    RAMNAGARA KARNATAKA 562109.

43. NISHANTH HS
    S/O SHIVANNA GOWDA
    AGED ABOUT 27 YEARS
    S/O SHIVANNA GOWDA
    RANGANATHA EXTENSION
    HAROHALLI HOBLI
    RAMANAGAR KARNATAKA 56211246.

44. KEMPEGOWDA R
    S/O RAMANNA
    AGED ABOUT 35 YEARS
    S/O RAMANNA MANCAHAN BELE COLONY
    BENGALURU KARNATAKA 562130.

45. SHIVAKUMAR. NC
    S/O CHATRANAYAK
    AGE 26 YEARS
    NELIHAIRKLU MUGALI HALLI POST
    CHANNAGIRI DAVANGERE-577213.

46. SRINIVASA CHAILGNYA
                         - 17 -
                                     NC: 2025:KHC:18061-DB
                                     WP No. 13646 of 2025
                                 C/W WP No. 13659 of 2025
                                     WP No. 13669 of 2025
                                     WP No. 13673 of 2025
                                     WP No. 13674 of 2025
                                     WP No. 13700 of 2025
                                     WP No. 13721 of 2025


     S/O MARKANDAPPA
     AGE 24 YEARS
     NEAR AMBEDKAR BHAVAN
     RAICHUR-584118.


47. SUCHARITH S LAL
    S/O SUDHAKAR LAL PR
    AGE 22 YEARS
    C/O LAL KOLMINCHU FORM
    TUMAKURU-572121.

48. BHEEMANAGOWDA
    S/O SHARANAGOWDA
    AGE 37 YEARS
    1/11/296, NEAR BOSRAJU HOUSE
    NIJALINAGAPPA COLONY
    RAICHUR-584101.

49. DASTGIRIJA
    D/O NAGENDRA
    AGE 37 YEARS 16/870
    ADARSH MARG NEAR KPTCL GATE
    TARFILE KALBURAGI-585102.

50. MALLANNA BYAKOD
    S/O BASAVARAJ
    HEBBALATTI, AGED ABOUT 25YEARS
    VIJAYAPURA-586113.

                                           ...PETITIONERS

(BY SMT. SHARVANI T GOWDA.,ADVOCATE)

AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF PERSONAL AND
                           - 18 -
                                       NC: 2025:KHC:18061-DB
                                       WP No. 13646 of 2025
                                   C/W WP No. 13659 of 2025
                                       WP No. 13669 of 2025
                                       WP No. 13673 of 2025
                                       WP No. 13674 of 2025
                                       WP No. 13700 of 2025
                                       WP No. 13721 of 2025


     ADMINISTRATIVE REFORMS
     VIDHANA SOUDHA
     BENGALURU - 560001
     BY ITS SECRETARY.

2.   KARNATAKA PUBLIC SERVICE COMMISSION
     UDYOGA SOUDHA, BENGALURU - 560001
     BY ITS SECRETARY.
                                      ...RESPONDENTS

(BY SRI. B RAVINDRANATH - AGA FOR RESPONDENT NO.1;
SRI. REUBEN JACOB - SENIOR COUNSEL A/W SRI.
MOHAMMED SHAMIL - ADVOCATE FOR RESPONDENT NO.2-
KPSC)

    THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA, PRAYING TO ISSUE A WRIT OF
MANDAMUS OR SUCH OTHER WRIT DIRECTING THE 2ND
RESPONDENT TO CONDUCT FRESH RE-EXAMINATION OR RE-
NOTIFICATION ON THE CONSEQUENCE OF THE PROCEDURAL
LAPSES COMMITTED BY THE 2ND RESPONDENT AS THE
QUESTION PAPERS IN THE RE-EXAMINATION CONDUCTED ON
29/12/2024 ARE EXPLICITLY ERRONEOUS.

IN WP NO. 13673/2025

BETWEEN:

1.   MS CHANDINI P RAJ
     D/O SRI B. PUTTARAJU,
     AGED 28 YEARS,
     R/A NO11, AMBA VILAS, 2ND A CROSS,
     GANGANAGAR EXTENSION,
     BANGALORE, KARNATAKA-560032.

2.   MS. GAGANA SINDHU N
     D/O K. NARAYANASWAMY,
     AGED 30 YEARS,
                           - 19 -
                                       NC: 2025:KHC:18061-DB
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                                       WP No. 13669 of 2025
                                       WP No. 13673 of 2025
                                       WP No. 13674 of 2025
                                       WP No. 13700 of 2025
                                       WP No. 13721 of 2025


     R/A ITTASANDRA VILLAGE
     NANDAGUDI HOBLI, HOSKOTE TALUK
     BANGALORE RURAL DISTRICT- 562122.

3.   MR. BHEEMRAYA
     S/O BASAVARAJ,
     AGED 32 YEARS,
     R/A RAMASAMUDRA,
     YADGIR DISTRICT-585321.

4.   MRS. GANGAMMA MUDHOL
     D/O BIRAPPA,
     AGED 33 YEARS,
     R/A MIRJI, MUDHOL,
     BAGALKOT DISTRICT-587313.

5.   MR.ARAVIND K M
     S/O MAHESHA N,
     AGED 36 YEARS,
     R/A NO. 709, 6TH CROSS,
     1ST MAIN, JNANABHARATHI I-BLOCK
     RV NIKETAN, BANGALORE SOUTH
     KARNATAKA-560059.

6.   KRUTHIKA S K
     D/O L. KANTARAJAIAH
     AGED 27 YEARS, R/A NO. 336
     SRI SHIVALINGA NILAYA,
     BEHIND LIONS SCHOOL ROAD,
     KRS AGRAHARA, KUNIGAL,
     TUMKUR DISTRICT, KARNATAKA-572130.

7.   MRS. VINAYA A. HUGAR,
     C/O ARVIND HUGAR,
     AGED 32 YEARS,
     R/A 00, GARVESH NAGAR,
     MUDDEBIHAL, VIJAYAPURA DISTRICT
     KARNATAKA-586212.
                           - 20 -
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                                   C/W WP No. 13659 of 2025
                                       WP No. 13669 of 2025
                                       WP No. 13673 of 2025
                                       WP No. 13674 of 2025
                                       WP No. 13700 of 2025
                                       WP No. 13721 of 2025




8.   MS POORNIMA V
     C/O VENKATARAMANALAH
     AGED 27 YEARS,
     R/A NO. 62, GAVIPURAM HOUSING
     CO-OPERATIVE SOCIETY LIMITED
     BEHIND ROYAL PUBLIC SCHOOL
     AMMA ASHRAMA ROAD
     NAGADEVANAHALLI
     BANGALORE SOUTH, KARNATAKA-560056.

9.   MS. SHWETHA B. K.,
     AGED 35 YEARS,
     R/A BASAVANAPATNA
     CHIKBALLAPUR.

10. MR. PRASADGOUDA PATIL
    S/O LAKHAMAGOUDA
    AGED 31 YEARS
    R/A A-56, PRABHU NIVAS
    KUNCHANOOR ROAD, SHANTHI NAGAR
    JAMAKHANDI TALUK,
    BAGALKOT DISTRICT, KARNATAKA-587301.

11. MRS. SUPRITHA K S
    D/O S N SHEKHAR
    AGED 32 YEARS,
    R/A KENKERE, KASABA HOBLI,
    KUNIGAL, TUMKUR, KARNATAKA- 572130.

12. MRS. KAVYASHREE H.,
    C/O HALAPPA,
    AGED 27 YEARS,
    R/A SLNS KRUPA, 2ND FLOOR
    RAGHAVENDRA NAGARA
    BEHIND NALANDA SCHOOL
    SHETTIHALLI GATE, TUMKUR
    KARNATAKA-572102.
                           - 21 -
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                                   C/W WP No. 13659 of 2025
                                       WP No. 13669 of 2025
                                       WP No. 13673 of 2025
                                       WP No. 13674 of 2025
                                       WP No. 13700 of 2025
                                       WP No. 13721 of 2025




13. MRS. RASHMI. V.
    D/O VENUGOPAL M.,
    AGED 31 YEARS,
    R/A MUNIRAMAIAH NILAYA,
    MARUTHI NAGARA,
    WARD NO. 1, SRINIVASAPURA,
    KOLAR, KARNATAKA-563135.

                                             ...PETITIONERS

(BY SRI. THILAKRAJ S.V - ADVOCATE)

AND:

1.   STATE OF KARNATAKA
     DEPARTMENT OF PERSONNEL AND
     ADMINISTRATIVE REFORMS
     REPRESENTED BY ITS SECRETARY
     VIDHANA SOUDHA BENGALURU 560001.

2.   THE KARNATAKA PUBLIC SERVICE COMMISSION
     REPRESENTED BY ITS SECRETARY
     UDYOGA SOUDHA
     BANGALORE-560001.
                                      ...RESPONDENTS

(BY SRI. B RAVINDRANATH - AGA FOR RESPONDENT NO.1;
SRI. REUBEN JACOB - SENIOR COUNSEL A/W SRI.
MOHAMMED SHAMIL - ADVOCATE FOR RESPONDENT NO.2-
KPSC)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSITUTION OF INDIA PRAYING TO ISSUE A
WRIT OF MANDAMUS OR ANY OTHER APPROPRIATE WRITS,
ORDERS OR DIRECTIONS DIRETING THE RESPONDENT No. 2
NOT TO CONDUCT THE MAIN EXAMINATIONS IN VIEW OF THE
TIMETABLE ISSUED ON 13.02.2025 FOR THE POST GAZETTED
                           - 22 -
                                       NC: 2025:KHC:18061-DB
                                       WP No. 13646 of 2025
                                   C/W WP No. 13659 of 2025
                                       WP No. 13669 of 2025
                                       WP No. 13673 of 2025
                                       WP No. 13674 of 2025
                                       WP No. 13700 of 2025
                                       WP No. 13721 of 2025


PROBATIONERS GROUP A AND B, VIDE ANNEXURE-B AND
ISSUE WRIT OR CERTIORARI OR ANY OTHER APPROPRIATE
WRIT(s),  ORDERS    OR   DIRECTIONS    QUASHING THE
NOTIFICATION     DATED     27.03.2025   BEARING  No
PSC/2676/E(1) 2024-25 THAT, VIDE ANNEXURE-E.

IN WP NO. 13674/2025

BETWEEN:

1.   SRI MAHADEVASWAMY K
     S/O KARIYALAH,
     AGED ABOUT 44 YEARS
     RESIDING AT NO. 265, 2ND FLOOR
     B ZONE, J. P NAGAR, 3RD STAGE
     MYSORE 570 03. PH-9341891965
     [email protected]

2.   SRI. CHANDRASHEKAR MAGANAGERI
     S/O HANAMANTH
     AGED ABOUT 31 YEARS
     RESIDING AT NO. 22, OFFICER QUATERS,
     C BLOCK, JALAPURI, MYSORE 570 019.
     PH-7760075155 [email protected]

3.   SRI. SRINIVAS V.,
     S/O LATE VENKATARAMANAIAH,
      AGED ABOUT 47 YEARS,
     RESIDING AT NO. 33, A BLOCK,
     POLICE QUARTERS, JALAPURI,
     MYSURU 570 019. PH-9900424446
     [email protected].

4.   SRI. RAVINDRA KAMALADINNI
     S/O PARAPPA,
     AGED ABOUT 35 YEARS,
     RESIDING AT NO. 737, SKANDA NILAYA,
     3RD FLOOR, 5TH MAIN, 5TH CROSS,
                             - 23 -
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                                     C/W WP No. 13659 of 2025
                                         WP No. 13669 of 2025
                                         WP No. 13673 of 2025
                                         WP No. 13674 of 2025
                                         WP No. 13700 of 2025
                                         WP No. 13721 of 2025


     VIJAYNAGAR, BENGALURU 560 040.
     PH-9113664628 [email protected]

5.   SRI. UTTAM
     S/O VITTALA MURADI,
     AGED ABOUT 34 YEARS,
     RESIDING AT NO. 90, A BLOCK,
     POLICE QUARTERS, JALAPURI,
     MYSURU - 570 019. PH-9731566992
     [email protected].

6.   SRI SUBRAMANI S
     S/O SANNA THAMANNA.
     AGED ABOUT 47 YEARS,
     RESIDING AT NO 12. PONJENA AGRAHARA
     DODDAGATTIGANATHE, HOSAKOTE,
     BENGALURU RURAL 562 114 9886058250,
     [email protected].

7.   SRI. SHAMBHU M..
     S/O K. V. NAGARAJ MURTHY.
     AGED ABOUT 26 YEARS
     RESIDING AT NO. 226, BHARATH NAGAR,

     GANDHI PARK, BENGALURU 560 091.
     PH-9008026782, [email protected]

8.   KUM. MINAL M. SHINDRE,
     D/O MOHAN S. SHINDRE,
     AGED ABOUT 27 YEARS,
     RESIDING AT NO. 320/A, 12TH CROSS,
     40TH FEET ROAD, MANJUNATHNAGAR,
     BANGALORE-560 010.
     PH 7022682822 [email protected]

9.   SRI. SURESH H. B
     S/O LATE BHOGAPPA,
     AGED ABOUT 44 YEARS,
                          - 24 -
                                      NC: 2025:KHC:18061-DB
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                                      WP No. 13674 of 2025
                                      WP No. 13700 of 2025
                                      WP No. 13721 of 2025


    RESIDING AT CHOWLAHIRIYUR, KADUR TALUK,
    CHIKKAMAGALUR -PH9740941595
    [email protected].

10. KUM. M. HARSHINI
    D/O MANJUNATH,
    AGED ABOUT 25 YEARS,
    RESIDING AT KODIPALYA, MATTIGHATTA POST,
    HANDANIKERE HOBLI, CHIKKNAYAKANAHALLI,
    TUMAKURU 572 119.
    PH-9632170264 [email protected].

11. SRI. PRAMOD KUMAR J.,
    S/O JAWAREGOWDRU K,
    AGED ABOUT 35 YEARS,
    RESIDING AT NO. 54, KURUBAGERI STREET,
    HONNASHETTARAHUNDI, CHAMRAJANAGAR -571 111.
    PH-9590078970 [email protected].

12. SRL. CHETHANGOWDA M..
    S/O MARALAH,
    AGED ABOUT 23 YEARS.
    RESIDING AT BANNUR HOBLI,
    T. NARASIPURA TALUK,
    MYSORE 571101 867225568
    [email protected].

13. SRI. VIKSHITH K
    S/O KESHAVA REDDY C.
    AGED ABOUT 31 YEARS,
    RESIDING AT NO. 66/2, 4TH A CROSS,
    36TH MAIN, BTM LAYOUT, 1TH STAGE,
    BENGALURU 560 068 PH-8123043241,
    [email protected].

14. SRI. MANJUNATH K. R.,
    S/O RAMACHANDRAPPA K. V.,
    AGED ABOUT 39 YEARS,
                          - 25 -
                                      NC: 2025:KHC:18061-DB
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                                      WP No. 13674 of 2025
                                      WP No. 13700 of 2025
                                      WP No. 13721 of 2025


     RESIDING AT KURUBURU VILLAGE, MYLANDLAHALLI
     POST, CHINTAMANI TALUK,
     CHIKKABALAPURA - 563 PH-9741241545
     [email protected].

15. KUM. YASHASWINI PATEL D.,
    S/O DEVARAJA N.,
    AGED ABOUT 26 YEARS,
    RESIDING AT NO. 149, PATEL LAYOUT,
    NARAYANA P.U. COLLEGE, BENGALURU - 560 049.
    PH-7026260916,
    [email protected].

16. SRI. SIMON S. CHAVAN,
    S/O SHIVAPPA H. LAMANI,
    AGED ABOUT 26 YEARS,
    RESIDING AT NO. 7, D BLOCK,
    4TH CROSS, KRISHNA GARDEN,
    RAJARAJESHWARI NAGAR, BENGALURU
    PH-8073390435 [email protected].

                                            ...PETITIONERS

(BY SRI. PRITHVEESH M K - ADVOCATE)

AND:
1. THE STATE OF KARNATAKA
   REP. BY ITS SECRETARY
   DEPARTMENT OF PERSONAL AND
   ADMINISTRATIVE REFORMS
   VIDHAN SOUDHA
   BENGALURU-560 001.

2.   THE KARNATAKA PUBLIC SERVICE COMMISSION
     REP. BY ITS SECRETARY
     UDYOG SOUDHA
     BANGALORE - 560 001.
                                      ...RESPONDENTS
                             - 26 -
                                         NC: 2025:KHC:18061-DB
                                         WP No. 13646 of 2025
                                     C/W WP No. 13659 of 2025
                                         WP No. 13669 of 2025
                                         WP No. 13673 of 2025
                                         WP No. 13674 of 2025
                                         WP No. 13700 of 2025
                                         WP No. 13721 of 2025




(BY SRI. B RAVINDRANATH - AGA FOR RESPONDENT NO.1;
SRI. REUBEN JACOB - SENIOR COUNSEL A/W SRI.
MOHAMMED SHAMIL - ADVOCATE FOR RESPONDENT NO.2-
KPSC)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO SET
ASIDE THE IMPUGNED ORDER DATED 19.03.2025 PASSED BY
THE HON'BLE KSAT BENGALURU BENCH IN A.No-285-
308/2025 (ANNEXURE-A) CONSEQUENTLY ALLOW THE SAID
A.No-285-308/2025 FILED BEFORE THE HONBLE TRIBUNAL
(ANNEXURE-F).

IN WP NO. 13700/2025

BETWEEN:

1.   USHA. K. M.
     D/O MOTHI RAM NAIK
     AGED ABOUT 39 YEARS,
     R/AT C/O PRAKASH K H
     R.BLOCK, DOOR NO.9
     POLICE BARLINE
     OPPOSITE. GOVT. HOSPITAL
     CHITRADURGA - 577501.

2.   NALINI V
     D/O VENKATESH
     AGED ABOUT 31 YEARS,
     R/AT NIDAGURKI VILLAGE
     HIREKATTIGENAHALLI POST, CHINTHAMANI
     CHIKKABALLAPURA - 563125.

3.   SAVITA BANDI
     D/O ISHWAR
     AGED ABOUT 37 YEARS,
     R/AT C/O MANJUNATH
                           - 27 -
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                                       WP No. 13669 of 2025
                                       WP No. 13673 of 2025
                                       WP No. 13674 of 2025
                                       WP No. 13700 of 2025
                                       WP No. 13721 of 2025


     WARD NO.5, GOVIDNAPUR GALLI,
     MUDHOL,
     BAGALKOT - 587313.

4.   SIDDU JAGADAL
     S/O SHIVAPPA
     AGED ABOUT 29 YEARS
     R/AT KAJIBILAGI AT AND POST,
     NEAR PANDURANG TEMPLE,
     JAMAKHANDI,
     BAGALKOT - 587 330.

5.   SHRIDEVI TELI
     D/O SHRISHAIL
     AGED ABOUT 24 YEARS,
     R/AT MANJUNATHA NILAYA,
     BASAVESHWAR COLONY, HUNNUR,
     JAMAKHANDI
     BAGALKOT - 587119.

6.   RAVICHANDRA KAMBLE
     S/O RAMACHANDRA
     AGED ABOUT 38 YEARS
     R/AT NEAR VIJAYA BANK,
     NIVARAGI CHADACHANA
     VIJAYAPURA - 586205.

7.   BHOODEVI KUMATAGI
     D/O SADASHIVA
     AGED ABOUT 32 YEARS
     R/AT ARAKERI AT AND POST,
     VIJAYAPURA - 586104.

8.   MAHESH HUDED
     S/O GOOLAPPA HUDED
     AGED ABOUT 42 YEARS,
     R/AT BELLATTI AT AND POST
     SHIRAHATTI, GADAG - 582112.
                          - 28 -
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                                      WP No. 13673 of 2025
                                      WP No. 13674 of 2025
                                      WP No. 13700 of 2025
                                      WP No. 13721 of 2025




9.   BASAVARAJ HEBBALI
     S/O RAMAPPA HEBALI
     AGED ABOUT 42 YEARS,
     R/AT BELAGATTI POST
     VADAVI SHIRAHATTI TALUK,
     GADAG - 582 112.

10. PRAKASH MAGGAD
    S/O HANUMAPPA MAGGAD
    AGED ABOUT 43 YEARS,
    R/AT NO. 66, KOGANUR
    SHIRAHATTI, GADAG - 582 112.

11. GANGAMMA CHIKKATUMBAL
    D/O LAXMAN CHIKKATUMBAL
    AGED ABOUT 33 YEARS,
    R/AT NO.1-3-285/11, 1ST CROSS, SUKSHANTI NAGAR
    BEHIND SBI BANK, ASHAPUR ROAD
    RAICHUR - 584101.

12. MANJULA N
    D/O NARAYANASWAMY
    AGED ABOUT 38 YEARS
    R/AT NO. 1413, NISARGA NILAYA,
    NEAR SILICON VALLEY SCHOOL,
    SAHAKARANAGARA POST
    KODIGEHALLI,
    BENGALURU - 560092.

13. VISHALAKSHI
    D/O MAHANTA GOUDA BAJEGOUDA
    AGED ABOUT 37 YEARS,
    R/AT NEAR ANJANEYA TEMPLE,
    THIDIGOLA, SINDHANUR, RAICHUR 584 128.

14. AMARESHA
    S/O HONNAPPA
                           - 29 -
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                                       WP No. 13674 of 2025
                                       WP No. 13700 of 2025
                                       WP No. 13721 of 2025


    AGED ABOUT 36 YEARS
    R/AT ADAVIBHAVI TANDA,
    MEDIKINAL POST, MASKI TALUK,
    RAICHUR 584 124.

15. PRATIMA GALAGALI
    D/O ANAND
    AGED ABOUT 32 YEARS,
    R/AT HIDAKAL AT AND POST,
    RAIBAG, BELAGAVI - 591 220.

16. PRUTHVIRAJ. N
    S/O NARAYANASWAMY
    AGED ABOUT 27 YEARS,
    R/AT VITTAPPANAHALLI VILLAGE,
    HUTHUR POST, KOLAR 563 103.

17. SUNITA
    D/O HANUMANSINGH JAGANNATH
    AGED ABOUT 27 YEARS,
    R/AT NEAR ISHWARA TEMPLE,
     KAVITAL, SIRIWARA, TALUK,
    RAICHUR 584 120.

18. AMBIKA. K.
    D/O KADIRAPPA.K.P
    AGED ABOUT 44 YEARS,
    R/AT KAMBADAHALLI VILLAGE, MELUR POST,
    SHIDLAGHATTA, CHIKKABALLAPURA 562 102.

19. SABAYYA
    D/O DEVAMITRAPPA,
    AGED ABOUT 43 YEARS,
    R/AT KARIGUDDA AT AND POST, DEVADURGA,
    RAICHUR 584 111.

20. BABU REDDY
    S/O VENKATESHA REDDY
                            - 30 -
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                                        WP No. 13674 of 2025
                                        WP No. 13700 of 2025
                                        WP No. 13721 of 2025


    AGED ABOUT 35 YEARS,
    R/AT JODIPURA VILLAGE,
    BAVANAHALLI POST, MALUR,
    KOLAR - 563 130.

21. RAJASHEKAR. H.M.
    S/O MAHADEVAIAH. N.
    AGED ABOUT 30 YEARS,
    R/AT NO.115, G. HOSAHALLI VILLAGE
    CHANDAGAL POST, BASARALU HOBLI
    MANDYA TQ MANDYA 571 446.

22. UMESH AJJER
    S/O NEELAPPA
    AGED ABOUT 39 YEARS
    R/AT O/O RESERVE FOREST OFFICE,
    MUDIGERE, CHIKKAMAGALURU - 577 550.

23. MOHAN. V.T
    S/O THIMME GOWDA. V.D
    AGED ABOUT 39 YEARS,
    R/AT VAJUVALLI HALASUMANE POST,
    VASTHARE HOBLI, CHIKKAMAGALURU - 577 133.

24. SATHISHA.D
    S/O DURUGESHAPPA
    AGED ABOUT 43 YEARS,
    R/AT GROUP 'D', P.H.C. HAIKAL,
    CHITRADURGA - 577 517.

25. PUSHPALATHA.B
    D/O BOJAPPA
    AGED ABOUT 41 YEARS,
    R/AT NO.31/2, CHITRATTEHALLI,
    SORBA, SHIMOGA - 577 429.
                          - 31 -
                                      NC: 2025:KHC:18061-DB
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                                  C/W WP No. 13659 of 2025
                                      WP No. 13669 of 2025
                                      WP No. 13673 of 2025
                                      WP No. 13674 of 2025
                                      WP No. 13700 of 2025
                                      WP No. 13721 of 2025


26. ARUNA. C
    S/O CHANDRANAIK
    AGED ABOUT 34 YEARS,
    R/AT NO.1038, GR. FLOOR, 2ND MAIN,
    M.C. LAYOUT, VIJAVNAGAR, BENGALURU 560 040.

                                            ...PETITIONERS

(BY SMT. SHARVANI T GOWDA.,ADVOCATE)
AND:

1.   THE STATE OF KARNATAKA
     DEPARTMENT OF PERSONAL AND
     ADMINISTRATIVE REFORMS
     VIDHANA SOUDHA,
     BENGALURU - 560001
     BY ITS SECRETARY.

2.   KARNATAKA PUBLIC SERVICE COMMISSION
     UDYOGA SOUDHA
     BENGALURU - 560001
     BY ITS SECRETARY
                                      ...RESPONDENTS

(BY SRI. B RAVINDRANATH - AGA FOR RESPONDENT NO.1;
SRI. REUBEN JACOB - SENIOR COUNSEL A/W SRI.
MOHAMMED SHAMIL - ADVOCATE FOR RESPONDENT NO.2-
KPSC)

    THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO ISSUE A
WRIT OF CERTIORARI OR SUCH OTHER WRIT DIRECTION OR
ORDER, QUASHING THE NOTIFICATION DATED 26.02.2024
VIDE ITS No.PSC/509E(1)/2023-24 AND QUASH THE
IMPUGNED INSTRUCTION No-7 IN THE QUESTION PAPER
BOOKLET AS BEING UNCONSTITUTIONAL AND VIOLATIVE OF
ARTICLES 14 AND 16 OF THE CONSTITUTION OF INDIA, THE
SAME BEING ARBITRARY, ERRONEOUS IN LAW. b) ISSUE A
                          - 32 -
                                      NC: 2025:KHC:18061-DB
                                      WP No. 13646 of 2025
                                  C/W WP No. 13659 of 2025
                                      WP No. 13669 of 2025
                                      WP No. 13673 of 2025
                                      WP No. 13674 of 2025
                                      WP No. 13700 of 2025
                                      WP No. 13721 of 2025


WRIT OF MANDAMUS OR SUCH OTHER WRIT, DIRECTING THE
2ND RESPONDENT TO CONDUCT FRESH RE-EXAMINATION OR
RE-NOTIFICATION  ON   THE    CONSEQUENCE    OF   THE
PROCEDURAL LAPSES COMMITTED BY THE 2ND RESPONDENT
AS THE QUESTION PAPERS IN THE RE-EXAMINATION
CONDUCTED ON 29.12.2024 ARE EXPLICITLY ERRONEOUS.

IN WP NO. 13721/2025
BETWEEN:

1.   GURUPRASAD NAIK
     S/O DHAKAPPA K NAIK
     AGED ABOUT 36 YEARS,
     R/O JAYASHREE ANJANEYA NIVASA
     NEW K.H.B COLONY A-7 ROAD, HABBUWADA
     KARWAR- 581306.

2.   MANJUNATH DHAKAPPA NAIK
     S/O DHAKAPPA K NAIK
     AGED ABOUT 38 YEARS,
     R/O JAYASHREE ANJANEYA NIVASA,
     NEW K.H.B COLONY
     A-7 ROAD,HABBUWADA KARWAR- 581306.

                                            ...PETITIONERS

(BY SRI. HARISH KUMAR M S.,ADVOCATE)



AND:

1.   STATE OF KARNATAKA
     DEPARTMENT OF PERSONAL AND
     ADMINISTRATIVE REFORMS
     VIDHANA SOUDHA
     BENGALURU- 560 001
     REPRESENTED BY ITS SECRETARY.
                              - 33 -
                                           NC: 2025:KHC:18061-DB
                                           WP No. 13646 of 2025
                                       C/W WP No. 13659 of 2025
                                           WP No. 13669 of 2025
                                           WP No. 13673 of 2025
                                           WP No. 13674 of 2025
                                           WP No. 13700 of 2025
                                           WP No. 13721 of 2025




2.   THE KARNATAKA PUBLIC SERVICE COMMISSION
     UDYOGA SOUDHA,
     BANGALORE- 560001
     REPRESENTED BY ITS SECRETARY.

                                                 ...RESPONDENTS

(BY SRI. B RAVINDRANATH - AGA FOR RESPONDENT NO.1;
SRI. REUBEN JACOB - SENIOR COUNSEL A/W SRI.
MOHAMMED SHAMIL - ADVOCATE FOR RESPONDENT NO.2-
KPSC)

     THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND
227 OF THE CONSTITUTION OF INDIA, PRAYING TO: i) TO SET
ASIDE THE JUDGEMENT AND ORDER PASSED IN APPLICATION
No. 285 TO 308/2025, APPLICATION No. 563 TO 614/2025
AND APPLICATION No. 686 TO 689/2025 PASSED BY THE
KARNATAKA    ADMINISTRATIVE           TRIBUNAL   AT     BENGALURU
DATED    19.03.2025   VIDE   ANNEXURE-C;         ii)   DIRECT   THE
RESPONDENTS TO HOLD FRESH PRELIMINARY EXAMINATION
TO SELECT THE CANDIDATES FOR THE POST OF GAZETTED
PROBATIONER GRADE-A AND B POST FOR THE YEAR 2023-24.



      THESE WRIT PETITIONS, COMING ON FOR ORDERS, THIS
DAY, ORDER WAS MADE THEREIN AS UNDER:

CORAM:     HON'BLE MR JUSTICE K.SOMASHEKAR
           AND
           HON'BLE MR JUSTICE VENKATESH NAIK T
                                - 34 -
                                               NC: 2025:KHC:18061-DB
                                            WP No. 13646 of 2025
                                        C/W WP No. 13659 of 2025
                                            WP No. 13669 of 2025
                                            WP No. 13673 of 2025
                                            WP No. 13674 of 2025
                                            WP No. 13700 of 2025
                                            WP No. 13721 of 2025


                          ORAL ORDER

(PER: HON'BLE MR JUSTICE K.SOMASHEKAR) The petitions in WP No.13646/2025 C/W. WP No.13659/2025, WP No.13669/2025, WP No.13673/2025, WP No.13674/2025, WP No.13700/2025 & WP No.13721/2025 though are listed independently, since common questions of fact and that of law are involved in the petitions, they are heard together and are disposed of by this common order.

2. All these petitions have been filed by the petitioners who are KPSC aspirants, seeking for issuance of a writ of mandamus directing the 2nd respondent / KPSC to conduct re-examination for the post of Gazetted probationers Group A and Group B for the year 2023-24 and such other prayers. Particularly, petitioners in these petitions are urgently seeking for grant of an interim order directing the Respondent No.2 / KPSC to issue Hall Tickets

- 35 -

NC: 2025:KHC:18061-DB WP No. 13646 of 2025 C/W WP No. 13659 of 2025 WP No. 13669 of 2025 WP No. 13673 of 2025 WP No. 13674 of 2025 WP No. 13700 of 2025 WP No. 13721 of 2025 and to allow the petitioners to appear for the main written examinations commencing from 03.05.2025, for the post of Gazetted Probationers Group A and Group B.

3. Heard the learned counsel Shri Siddappa V.D. for petitioners in W.P.No.13646/2025; the learned counsel Smt. Haleema Ameen for petitioners in W.P.No.13659/2025; the learned counsel Ms. Sharvani T. Gowda for petitioners in W.P.No.13669/2025 and W.P.No.13700/2025; the learned counsel Shri Thilakraj S.V. for petitioners in W.P.No.13673/2025; the learned counsel Shri Prithveesh M.K. for petitioners in W.P.No.13674/2025 and the learned counsel Shri Harish Kumar M.S. for petitioners in W.P.No.13721/2025. Further, we have heard the learned Senior Counsel Shri Reuben Jacob along with the learned counsel Shri Muhammad Shamil for Respondent No.2 / KPSC and the learned AGA Shri B. Ravindranath for Respondent No.1 / State.

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NC: 2025:KHC:18061-DB WP No. 13646 of 2025 C/W WP No. 13659 of 2025 WP No. 13669 of 2025 WP No. 13673 of 2025 WP No. 13674 of 2025 WP No. 13700 of 2025 WP No. 13721 of 2025

4. The facts of the case as stated in the petitions is that, Respondent No.2 / The Karnataka Public Service Commission ('KPSC' for brevity), Udyoga Soudha, Bengaluru, had issued a notification inviting applications from eligible candidates for recruitment of Gazetted Probationers, Group A and B, for the year 2023-24. In pursuance of the said notification, petitioners in all these petitions being fully qualified for the post, had submitted their online applications within the stipulated timeframe. Thereafter Respondent No.2 had conducted the Preliminary Examination as on 27.08.2024, wherein petitioners in these petitions had appeared and written the said examination.

5. However, in view of grave and glaring errors of mistranslation being found in the Question Paper while translating the paper from English version to Kannada version, and the same having been brought to the knowledge of State by the candidates who had taken the

- 37 -

NC: 2025:KHC:18061-DB WP No. 13646 of 2025 C/W WP No. 13659 of 2025 WP No. 13669 of 2025 WP No. 13673 of 2025 WP No. 13674 of 2025 WP No. 13700 of 2025 WP No. 13721 of 2025 examination, the First Respondent / State was compelled to intervene and hence, directed the Respondent No.2 / KPSC to conduct a re-examination. Accordingly, the re- examination was conducted on 29.12.2024. However, in the said examination as well, more than 79 questions in Paper I and II are said to be mistranslated and hence several persons had filed applications before the Karnataka State Administrative Tribunal seeking re- examination in Application No.285-308/2025 and also other cases. Petitioners though did not qualify in the preliminary examination, they have been agitating before Respondent Nos.1 and 2 to hold re-examination. However, the applications filed by several other applicants before the KSAT including Application No.285-308/2025 were disposed of without giving a direction to hold fresh examinations. Hence, the aggrieved applicants had filed writ petitions before this Court in W.P.No.10844/2025 and other connected matters. A co-ordinate Bench of this

- 38 -

NC: 2025:KHC:18061-DB WP No. 13646 of 2025 C/W WP No. 13659 of 2025 WP No. 13669 of 2025 WP No. 13673 of 2025 WP No. 13674 of 2025 WP No. 13700 of 2025 WP No. 13721 of 2025 Court considering the plight of the petitioners has granted an interim order permitted them to participate in the final examination to be held on 03.05.2025.

6. The petitioners in these petitions, have approached this Court seeking for issuance of similar reliefs such as issuance of a writ or direction to set aside the impugned order passed by the KSAT in their respective applications and consequently allow their applications; to issue a writ of mandamus directing the 2nd respondent to conduct re-examination for the post of Gazetted Probationers Group A and B for the year 2023-24 and other reliefs. They have particularly prayed for grant of an interim prayer seeking for a direction to Respondent No.2 to issue the Hall Tickets to allow the petitioners to appear and write the main examinations commencing from 03.05.2025 for the post of Gazetted Probationers Group A and B and pass such other orders.

- 39 -

NC: 2025:KHC:18061-DB WP No. 13646 of 2025 C/W WP No. 13659 of 2025 WP No. 13669 of 2025 WP No. 13673 of 2025 WP No. 13674 of 2025 WP No. 13700 of 2025 WP No. 13721 of 2025

7. The learned counsel Shri Prithveesh M.K. for petitioners in W.P.No.13674/2025 inclusive of the other respective learned counsel for petitioners, fervently plead this Court for grant of an interim order on the ground that other similarly placed petitioners in W.P.No.9708/2025, W.P.No.10844/2025, W.P.No.14097/2025, W.P.No.14102/2025 and similar such matters, have been permitted by a Co-ordinate Bench of this Court to take up the Main Written examination commencing from 03.05.2025, subject to the outcome of the petitions. Hence, they pray that a similar relief be granted in respect of the petitioners in these petitions as well. It is also stated that petitioners would not plead any equity.

8. However, learned Senior Counsel Shri Reuben Jacob for the KPSC vehemently opposed for grant of any such interim direction on the ground that it would be a Herculean task for the State to get printed Question Papers for all of the petitioners overnight, the examination

- 40 -

NC: 2025:KHC:18061-DB WP No. 13646 of 2025 C/W WP No. 13659 of 2025 WP No. 13669 of 2025 WP No. 13673 of 2025 WP No. 13674 of 2025 WP No. 13700 of 2025 WP No. 13721 of 2025 requiring to be conducted on the very next day. He further submitted that the petitioners even without approaching the Karnataka State Administrative Tribunal (KSAT) in the first instance, have approached this Court by way of writ petitions under Article 226 of the Constitution of India, on which ground alone, the present petitions deserve to be dismissed with a direction to the petitioners to approach the KSAT under Section 19 of the Administrative Tribunals Act, 1985. He hence seeks for dismissal of the petitions.

9. Having heard the submissions made by the learned counsel for both the parties, we are of the view that since a Co-ordinate Bench of this Court has already permitted similarly placed petitioners to take up the main written examination commencing from 03.05.2025, the present petitioners cannot be deprived of such a benefit. Hence, they are required to be granted permission to write the examinations. However, the petitioners ought to

- 41 -

NC: 2025:KHC:18061-DB WP No. 13646 of 2025 C/W WP No. 13659 of 2025 WP No. 13669 of 2025 WP No. 13673 of 2025 WP No. 13674 of 2025 WP No. 13700 of 2025 WP No. 13721 of 2025 approach the Karnataka State Administrative Tribunal under Section 19 of the Administrative Tribunals Act, 1985 to redress their grievances.

10. Hence, keeping in view the submission of the learned counsel for the petitioners and in view of the orders rendered by the Co-ordinate Bench of this Court, the petitioners are hereby directed to approach the KSAT seeking necessary relief under the service jurisprudence, keeping in view Section 19 of the Administrative Tribunals Act, 1985. Learned Senior Counsel Shri Reuben Jacob for the KPSC submits that some of the matters filed by similarly placed petitioners / applicants which are pending before the KSAT, are listed on 05.05.2025. Therefore, keeping in view the submission of the learned Senior counsel, petitioners are permitted to initiate proceedings before the KSAT keeping in view Section 19 of the Administrative Tribunals Act, 1985. The said applications filed by the petitioners shall be taken up by the KSAT on

- 42 -

NC: 2025:KHC:18061-DB WP No. 13646 of 2025 C/W WP No. 13659 of 2025 WP No. 13669 of 2025 WP No. 13673 of 2025 WP No. 13674 of 2025 WP No. 13700 of 2025 WP No. 13721 of 2025 05.05.2025 along with such other applications and decided in accordance with law by giving an opportunity of hearing to both the sides.

11. The petitions are disposed of with the above observations.

12. However, keeping in view the submission of the learned counsel for the respective petitioners and the earlier orders rendered by the Co-ordinate Bench, it is deemed appropriate that the petitioners in these matters deserve for grant of interim relief in par with the similarly placed petitioners who have already been granted relief by a Co-ordinate Bench of this Court.

13. In view of the above, the respondent No.2 / KPSC is directed to permit the petitioners in all these petitions, to take up the Main Written Examination scheduled to commence from 03.05.2025, as has been directed in W.P.No.9708/2025 and connected matters.

- 43 -

NC: 2025:KHC:18061-DB WP No. 13646 of 2025 C/W WP No. 13659 of 2025 WP No. 13669 of 2025 WP No. 13673 of 2025 WP No. 13674 of 2025 WP No. 13700 of 2025 WP No. 13721 of 2025

14. The result of the examinations in respect of the petitioners in these petitions, shall be handed over to this Court in a sealed cover. The results of the petitioners shall not be announced, without the leave of the Court. Further, both the parties shall not plead equity of any kind whatsoever. Ordered accordingly.

SD/-

(K.SOMASHEKAR) JUDGE SD/-

(VENKATESH NAIK T) JUDGE KS