Himachal Pradesh High Court
Dhamwari Power Company Pvt. Ltd. vs . State Of H.P. on 28 March, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Dhamwari Power Company Pvt. Ltd. vs. State of H.P. .
Arb. Case No.1 of 2023 28.03.2023 Present Mr. Suneet Goel, Advocate, for the appellant.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Rahul Thakur, and Mr. Ravi Chauhan, Deputy Advocate Generals, for the respondent.
Last opportunity of two weeks' as prayed for, is granted to the respondent to file reply, failing which, right to file the same shall stand closed. List thereafter.
Till then, interim order to continue.
(Sandeep Sharma) Judge March 28,2023 (shankar) ::: Downloaded on - 28/03/2023 20:43:44 :::CIS