Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 1 in The Bombay Land Revenue Code, 1879 1. Short title. - [(1)] [Sub-section (1) of section 1 was originally the first paragraph of section 1. It was numbered as sub-section (1) of section 1 by Bombay 4 of 1913, section 4(2).] This Act may be cited as "The Bombay Land Revenue Code, 1879".
