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Kerala High Court

Geetha Santhan vs State Of Kerala on 13 December, 2021

Author: K.Haripal

Bench: K.Haripal

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                            PRESENT

                         THE HONOURABLE MR. JUSTICE K.HARIPAL

              MONDAY, THE 13TH DAY OF DECEMBER 2021 / 22ND AGRAHAYANA, 1943

                                   WP(C) NO. 25849 OF 2019

PETITIONER:

               GEETHA SANTHAN
               AGED 46 YEARS
               W/O. SANTHA KUMAR, VATTAVILA VEEDU, A. K. NAGAR, KEEZHATTINGAL P. O.,
               ATTINGAL, THIRUVANANTHAPURAM - 695 306.
               BY ADVS.
               K.S.MADHUSOODANAN
               SRI.M.M.VINOD KUMAR
               SRI.P.K.RAKESH KUMAR
               SRI.K.S.MIZVER
               SRI.M.J.KIRANKUMAR


RESPONDENTS:

      1        STATE OF KERALA
               TO BE REPRESENTED BY SECRETARY, HOME DEPARTMENT, GOVERNMENT OF
               KERALA, THIRUVANANTHAPURAM - 695 001.
      2        DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICES
               PRISON HEAD QUARTERS, POOJAPPURA, THIRUVANANTHAPURAM - 695 012.
      3        SUPERINTENDENT
               CENTRAL PRISON, POOJAPPURA, THIRUVANANTHAPURAM - 695 012.
               BY ADV GOVERNMENT PLEADER


OTHER PRESENT:

               SR.PP - SRI. HRITHWIK C.S.



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.12.2021, THE

COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No. 25849 of 2019


                                     2




                                  JUDGMENT

The Petitioner filed a memo not pressing the Writ Petition.

This is recorded and the Writ Petition is dismissed as not pressed.

Sd/-

K. HARIPAL JUDGE RMV/13/12/2021 3 APPENDIX OF WP(C) 25849/2019 PETITIONER EXHIBITS EXHIBIT P1 PHOTOCOPY OF THE REPRESENTATION OF THE PETITIONER TO CHIEF MINISTER DATED 23.1.15.

EXHIBIT P2 PHOTOCOPY OF THE REPRESENTATION OF THE PETITIONER TO HOME MINISTER DATED 21.2.15.

EXHIBIT P3 PHOTOCOPY OF THE PAROLE OVERSTAY RECEIPT DATED 29.6.11 EXHIBIT P4 PHOTOCOPY OF THE GOVERNMENT ORDER NO.7881/B2/2015/HOME DATED 18.3.15. EXHIBIT P5 PHOTOCOPY OF THE JUDGMENT IN W.P.(C) 21381/2016 DATED 18.1.18 OF THIS HON'BLE COURT.

EXHIBIT P6 PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT BEARING GO(RT)NO.1282/2019/HOME DATED 14.5.19. EXHIBIT P7 PHOTOCOPY OF THE REPLY UNDER RTI GIVEN TO ADV.D.B. BINU FROM CENTRAL PRISON, VIYYUR. EXHIBIT P8 PHOTOCOPY OF THE APPLICATION UNDER RTI BY P. K. AZEEZ GIVEN TO CENTRAL PRISON, POOJAPPURA DATED 24.12.15. EXHIBIT P9 PHOTOCOPY OF THE REPLY FROM POOJAPPURA CENTRAL JAIL GIVEN TO P. K. AZEEZ EXHIBIT P10 PHOTOCOPY OF THE JUDGMENT IN W.P.(C) 1712/18 DATED 24.1.18 FILED BY RUKHIYA, MOTHER OF AZEEZ EXHIBIT P11 PHOTOCOPY OF THE STD.X EQUIVALENCY CERTIFICATE DATED 23.12.17 ISSUED BY GOVERNMENT OF KERALA TO PETITIONER'S HUSBAND - SANTAKUMAR. EXHIBIT P12 PHOTOCOPY OF THE GRADE B CERTIFICATE DATED 20.12.18 GIVEN TO SANTHAKUMAR FOR PHOTOGRAPHY AND VIDEO ISSUED BY GOVERNMENT POLY TECHNIC. EXHIBIT P13 PHOTOCOPY OF THE GRADE A CERTIFICATE DATED 23.3.19 GIVEN TO SANTHAKUMAR FOR PHOTO LAMINATION ISSUED BY GOVERNMENT POLY TECHNIC.

EXHIBIT P14 PHOTOCOPY OF THE GRADE A CERTIFICATE DATED 6.5.19 GIVEN TO SANTHAKUMAR FOR ELECTRIC REPAIRING ISSUED BY GOVERNMENT POLY TECHNIC.

TRUE COPY P.A.TO JUDGE