Kerala High Court
Geetha Santhan vs State Of Kerala on 13 December, 2021
Author: K.Haripal
Bench: K.Haripal
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE K.HARIPAL
MONDAY, THE 13TH DAY OF DECEMBER 2021 / 22ND AGRAHAYANA, 1943
WP(C) NO. 25849 OF 2019
PETITIONER:
GEETHA SANTHAN
AGED 46 YEARS
W/O. SANTHA KUMAR, VATTAVILA VEEDU, A. K. NAGAR, KEEZHATTINGAL P. O.,
ATTINGAL, THIRUVANANTHAPURAM - 695 306.
BY ADVS.
K.S.MADHUSOODANAN
SRI.M.M.VINOD KUMAR
SRI.P.K.RAKESH KUMAR
SRI.K.S.MIZVER
SRI.M.J.KIRANKUMAR
RESPONDENTS:
1 STATE OF KERALA
TO BE REPRESENTED BY SECRETARY, HOME DEPARTMENT, GOVERNMENT OF
KERALA, THIRUVANANTHAPURAM - 695 001.
2 DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICES
PRISON HEAD QUARTERS, POOJAPPURA, THIRUVANANTHAPURAM - 695 012.
3 SUPERINTENDENT
CENTRAL PRISON, POOJAPPURA, THIRUVANANTHAPURAM - 695 012.
BY ADV GOVERNMENT PLEADER
OTHER PRESENT:
SR.PP - SRI. HRITHWIK C.S.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.12.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No. 25849 of 2019
2
JUDGMENT
The Petitioner filed a memo not pressing the Writ Petition.
This is recorded and the Writ Petition is dismissed as not pressed.
Sd/-
K. HARIPAL JUDGE RMV/13/12/2021 3 APPENDIX OF WP(C) 25849/2019 PETITIONER EXHIBITS EXHIBIT P1 PHOTOCOPY OF THE REPRESENTATION OF THE PETITIONER TO CHIEF MINISTER DATED 23.1.15.
EXHIBIT P2 PHOTOCOPY OF THE REPRESENTATION OF THE PETITIONER TO HOME MINISTER DATED 21.2.15.
EXHIBIT P3 PHOTOCOPY OF THE PAROLE OVERSTAY RECEIPT DATED 29.6.11 EXHIBIT P4 PHOTOCOPY OF THE GOVERNMENT ORDER NO.7881/B2/2015/HOME DATED 18.3.15. EXHIBIT P5 PHOTOCOPY OF THE JUDGMENT IN W.P.(C) 21381/2016 DATED 18.1.18 OF THIS HON'BLE COURT.
EXHIBIT P6 PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT BEARING GO(RT)NO.1282/2019/HOME DATED 14.5.19. EXHIBIT P7 PHOTOCOPY OF THE REPLY UNDER RTI GIVEN TO ADV.D.B. BINU FROM CENTRAL PRISON, VIYYUR. EXHIBIT P8 PHOTOCOPY OF THE APPLICATION UNDER RTI BY P. K. AZEEZ GIVEN TO CENTRAL PRISON, POOJAPPURA DATED 24.12.15. EXHIBIT P9 PHOTOCOPY OF THE REPLY FROM POOJAPPURA CENTRAL JAIL GIVEN TO P. K. AZEEZ EXHIBIT P10 PHOTOCOPY OF THE JUDGMENT IN W.P.(C) 1712/18 DATED 24.1.18 FILED BY RUKHIYA, MOTHER OF AZEEZ EXHIBIT P11 PHOTOCOPY OF THE STD.X EQUIVALENCY CERTIFICATE DATED 23.12.17 ISSUED BY GOVERNMENT OF KERALA TO PETITIONER'S HUSBAND - SANTAKUMAR. EXHIBIT P12 PHOTOCOPY OF THE GRADE B CERTIFICATE DATED 20.12.18 GIVEN TO SANTHAKUMAR FOR PHOTOGRAPHY AND VIDEO ISSUED BY GOVERNMENT POLY TECHNIC. EXHIBIT P13 PHOTOCOPY OF THE GRADE A CERTIFICATE DATED 23.3.19 GIVEN TO SANTHAKUMAR FOR PHOTO LAMINATION ISSUED BY GOVERNMENT POLY TECHNIC.
EXHIBIT P14 PHOTOCOPY OF THE GRADE A CERTIFICATE DATED 6.5.19 GIVEN TO SANTHAKUMAR FOR ELECTRIC REPAIRING ISSUED BY GOVERNMENT POLY TECHNIC.
TRUE COPY P.A.TO JUDGE