Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Bengal Presidency - Section Section 20 in Calcutta Port Act, 1890 20. Form and transferability of debentures.- [(1) All debentures which are issued under the authority of this Act shall be in such form as the Commissioners, with the previous Consent of the 5[Central Government], shall from time to time determine:
