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State of Rajasthan - Section

Section 51 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

51. Savings.

- All orders, circulars, specifications and policies issued, and Memorandum of Understanding signed, by the State Government in connection with the formation and implementation of the Bhamashah Yojanaon or after 18-07-2014 shall continue to be in force to the extent that they are not inconsistent with the provisions of the Act and these rules.Form-I(see rule 5)Form for Enrolment of Family for obtaining Bhamashah CardName of the head of the family:.....................................................Category of the family: SC/ST/OBC/MBC/GENERAL Caste:...........................................................................Category of the land holder: Small Farmer/Marginal Farmer/Other category/LandlessType of land: Irrigated/Un-irrigated/both Whether the family belongs to minority class: Yes/NoResidential address: House No................................ Apartment. Street..........Ward No...........Village..........Colony...........Gram Panchayat/City Tehsil........................... District........... PIN...............................Rajasthan Telephone No.........Mobile No...........E-mail ID.......Name of the bank of the family Name of the branch of the bank.......Bank account number of head of the family...........................................House category: Independent house/bungalow/apartment/homeless Type of house: Pakka/Semi-Pakka/ Kachcha/HomelessPeriod of living at this address:..........................................years
SI.No. Aaddhar No. Relation With head of family Name father's Name Mother's Name Gender Date of Birth/ Age (D/m/y) Marital status
1 2 3 4 5 6 7 8 9
1.   Self            
2.                
3.                
4.                
5.                
6.                
7.                
8.                
9.                
Name of husband Wife Education Level Profession Disabled Person Annual Income (Rs.) Resident category Name of bank With branch Bank account No. Remarks
10 11 12 13 14 15 16 17 18
                 
                 
                 
                 
                 
                 
Column No.3. - Relation with head of family: 1.Self, 2 Wife/husband, 3.Son/daughter, 4.Son-in-law/daughter-in-law, 5.Grand-son/grand-daughter, 6.Father/mother, 7.Father-in-law/Mother-m-law. 8. Great Grand-son/Great grand-daughter, 9.0therColumn No.7. - Gender: l.Male, 2.Female, 3. TransgenderColumn No.9. - Marital Status: 1.Unmarried, 2. Married 3. Widow/ Widower, 4. Divorces, 5. Deserted, 6. OtherColumn No. 11. - Education level: 1.Illiterate, 2. Literate, 3. Primary, 4. Middle, 5. Secondary, 6. Higher Secondary, 7. Graduate, 8. Post Graduate, 9. OtherColumn No. 12. - Profession: 1. State employee, 2. Central employee, Column no sector/Bank employ 4. private sector employee, 5. Self-employed, 6. Busmessman, 7.Labour, 8. Farmer, 9. Unemployed, 10. OtherColumn No. 13. - Disabled person:. 1.Blind, 2. Deaf, 3. Infirm, 4. Mental, 5.OtherColumn No. 14. - Yearly income: 1. Less than 5000, 2.5000 to 20000, 3.20000 to 50000 4. 50000 to 1 lac, 5. 1 Lac to 2 lacs, 6. 2 lacs to 4.50 lacs, 7.4.50 lacs to 10 lacs, 8. More than 10 lacsColumn No. 15. - Resident category: 1.Resident, 2.Non-resident, 3.Non-resident IndianSignature of the applicant/Left hand thumb impressionName ...................Form-II(see rule 5)Identification Verification Document
Category of Ration card: BPL/StateBPL/APL/Antyodaya/No card
Ration cardNo........................................................................
Electricity account No:................................................ Water supply account No................................................
Gas connection No................................................  
Gas agency's name: Indene/HP/Bharat/Other  
BPL/State BPL No................................................ MNREGA Card No................................................
National Health Insurance Scheme Enrolment URN No.................................................(17 figure)
SI.No. Name Voter ID Card No. PAN No. Driving licence No. Passport No. NPR receipt No.
1 2 3 4 5 6 7
1.            
2.            
3.            
4.            
5.            
6.            
Employment Registration No. Government Servants' ID No. Social Security Pension PPO Mobile No.
8 9 10 11
       
       
       
       
       
       
Type of verification. - 1. Digital online based verification, 2. Verified by verifier after enquiring in the area (please mark right). 3. Deemed VerificationAll particulars and facts mentioned above are correct to the best of my knowledge and no material fact has been concealed.
Dated:Signature of thefirst verifier(name, designation and seal)Name....................... Signature of the applicant/Left hand thumbimpression
Form-III(see rule 12)Government of RajasthanBhamashah AuthorityBhamashah CardYour Bhamashah Identification number ............................................Name:(head of family)............................................
Gender: Photo
Date of birth:............................................Family bank account No. ............................................Aadhar No. ............................................Permanent address ......................................................................Details of family members
SI. No. Name Relation with head of family Gender Date of birth Aadhar No.
           
           
           
           
           
PhotosIdentification details
Gas connection No............................................................................... MANERGA No...............................................................................
BPL No............................................................................... Ration card No...............................................................................
Water Supply account No............................................................................... P.P.O. No...............................................................................
Date....................................................Form-IV(see rule 12)Government of RajasthanBhamashah AuthorityAdditional Bhamashah Card
Photo Name .......................................................
  Gender...........................................................
  Date of Birth...........................................................
  Bhamashah Identification number......................
Form-V(see rule 47)Budget Estimates for the year .........................................................Combined abstract of Budget Estimates for the year.....................................(In lacs of rupees)Receipts
Head of accounts Actual 20..-20.. Budget estimates 20..-20.. Revised estimates 20..-20.. Budget estimates 20..-20..
1 2 3 4 5
         
Payments
Head of accounts Actual 20..-20.. Budget estimates 20..-20.. Revised estimates 20..-20.. Budget estimates 20..-20..
6 7 8 9 10
         
Form-VI(i)(see rule 47)Budget Estimates for the year ............................................