Jammu & Kashmir High Court
Mohan Lal vs Rajinder Pal Gupta And Others on 23 September, 2019
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 03
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
OWP No. 534/2007
IA No. 785/2007
Mohan Lal ....Appellant/Petitioner(s)
Through :- None
v/s
Rajinder Pal Gupta and others ....Respondent(s)
Through :- None
Coram: HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
::: : ORDER
In view of the resolution passed by the Bar, advocates have abstained from appearing in the Court today.
In the interest of justice, adjourned.
List on 04.10.2019.
(Sindhu Sharma) Judge Jammu 23.09.2019 SUNIL-II SUNIL KUMAR 2019.09.25 10:06 I attest to the accuracy and integrity of this document