Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Jammu & Kashmir High Court

Mohan Lal vs Rajinder Pal Gupta And Others on 23 September, 2019

Author: Sindhu Sharma

Bench: Sindhu Sharma

                                                                            Sr. No. 03

                               HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU


                                                                 OWP No. 534/2007
                                                                 IA No. 785/2007


           Mohan Lal                                           ....Appellant/Petitioner(s)

                                            Through :- None


                                   v/s

           Rajinder Pal Gupta and others                               ....Respondent(s)

                                            Through :- None

             Coram:            HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
             ::: :                                     ORDER

In view of the resolution passed by the Bar, advocates have abstained from appearing in the Court today.

In the interest of justice, adjourned.

List on 04.10.2019.

(Sindhu Sharma) Judge Jammu 23.09.2019 SUNIL-II SUNIL KUMAR 2019.09.25 10:06 I attest to the accuracy and integrity of this document