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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Maharashtra - Subsection

Section 51(iv) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(iv)determining the conditions under which the employees shall receive pension, gratuity or compassionate allowance and under which heirs or serving relatives of employees shall receive such pension, gratuity or compassionate allowance;