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State of Haryana - Section

Section 18 in Haryana State Agricultural Marketing Board Service Rules, 1974

18. Repeal and saving.

- Any rule or resolution of the Board applicable to the Service and corresponding to any of these rules which is in force immediately before the commencement of these rules is hereby repealed :Provided that any order made or action taken under the rule or resolution of the Board as repealed shall be deemed to have been made or taken under the corresponding provision of these rules.Appendix A(See rules 3 and 9)
Serial No. Designation of posts Posts Scale of Pay
1 Superintending Engineer 1 Rs. 1,600-50-1,800/100-2,000
2 Executive Engineers 2 Rs. 750-50-1,000-50-1300
3 Administrative Officer 1 Rs. 400-30-580/40-720/50-800/50-1,000/50- 1250
4 Project Officer 1 Rs. 400-30-580/40-720/40-800/50-1,000/50-1,250
5 Accounts Officer 1 Rs. 600-35-740/40-1100
6 Sub-Divisional Officers 7 Rs. 400-30-740/40-1100
7 Assistant Architect 1 Rs. 400-30-700/40-1100
8 Superintendent (Administration) 1 Rs. 500-30-650/30-800/50-850
9 Marketing Development Officer 1 Rs. 350-25-500/30-590/30-830/35-900
10 Senior Marketing Inspectors 3 Rs. 350-25-550/30-700
Head Office Staff
11 Superintendent (Accounts) 1 Rs. 270-15-435/20-575
12 Assistant Superintendents 3 Rs. 300-20-400/20-500
13 Senior Auditor 1 Rs. 300-25-450/25-600
14 Accountant 1 Rs. 250-10-300/15-450
15 Personal Assistant to the Chairman 1 Rs. 225-15-360/20-500 Plus Rs. 50
16 Assistants 18 Rs. 225-15-360/20-500
17 Head Clerk 1 Rs. 225-18-360/20-500
18 Senior Scale Stenographer 3 Rs. 225-15-360/20-500.
19 Junior Scale Stenographer 3 Rs. 140-6-170/8-210/10-300 with a start of Rs. 158.
20 Steno-typists 3 Rs. 110-4-130/5-160/5-225 plus Rs. 25 as special pay.
      Rs. 25 as special pay.
21 Clerks 48 Rs. 110-4-130/5-160/5-225
22 Patwaris 3 Rs. 110-4-130/5-160/5-225
23 Drivers 8 Rs. 110-4-130/5-160/6-180 plus Rs. 30 as special pay.
24 Restorer 1 Rs. 100-4-140/5-160
25.,. Duplicating Machine Operator 1 Rs. 100-4-140/5-160
Construction Staff
26 Architectural Assistant 1 Rs. 350-25-600
27 Senior Draftsman (Architecture) 1 Rs. 350-20-450/25-600
28 Head Draftsman 1 Rs. 250-15-400/20-500
29 Junior Draftsman (Architecture) 2 Rs. 250-10-300/15-450
30 Sectional Officers 35 Rs. 200-10-280/15-430/20-540
31 Assistant Draftsman (Architecture) 3 Rs. 160-10-280/15-400
32 Tracers 2 Rs. 110-4-130/5-160/5-225
Field Staff
33 Marketing Inspectors 10 Rs. 300-25-450/25-600
34 Inspecting Officer (Grading) 1 Rs. 350-25-750
35 Vigilance Officers 6 Rs. 325-25-450/25-600
36 Secretaries, Market Committees 86 Rs. 250-10-300/15-450 (including 6 posts of leave reserve)
37 Marketing Inspectors (Grading) 8 Rs. 250-10-300/15-450
38 Assistant Secretaries (Market Committees) 50 Rs. 220-10-280/15-400
39 Head Clerks/Head Clerk-cum-Accountants 7  
40 Accountants 76 Rs. 160-10-280/15-400
41 Senior Graders 2  
42 Fee Collectors 152 Rs. 140-6-170/8-210/10-300
43 Mandi Supervisors 128 Do
44 Vigilance Supervisors 40  
45 Clerks 58 Rs. 110-4-130/5-160/5-225
46 Auction Recorders 230 Do
47 Care Takers 16 Do
48 Graders 4 Do
49 Assistant Graders 4 Rs. 100-4-140/5-160
Appendix 'B'(See Rule 7 and 10)
Serial No. Designation of posts Academic qualifications and experience if any for direct recruitment
1 2 3 4 5
1 Superintending Engineer *[-] *[B.Sc. Engineering (Civil) or equivalent with a total 7 yearsservice as Executive Engineer, provided that qualifications atthe time of promotion had not been relaxed with the approval ofthe State Government.] (i) Promition from Executive Engineer or(ii) transfer ordeputation
2 Executive Engineer ***[Bachelor of Engineering or equivalent with six years'experience in the Board as Sub-Divisional Officer and has passeddepartmental examination as prescribed by the Board ; or 66-2/3% by promotion from Sub-Divisional Officer ;  
    Eigth years' experience in the Board as Sub-Divisional Officerand has passed departmental examination as prescribed by theBoard. 33& 189% by transfer or deputation
2A. *[Architect   (i) Possesses degree or equivalent Diploma in architecture ofa recognised university or institution.(ii) Five years'experience as an Assistant Architect in the Board. By promotion.]
3 **[Under Secretary (i) Graduate of a recognised University; and(ii) has atleast ten years' experience in the Administration in anyGovernment Office/Local Body/Corporation H.S.S. Officer By deputation from Haryana Civil Secretariat/FinancialCommissioner's Office.]
4 Project Officer (i) Graduate of a recognised University; and(ii) has atleast ten years experience of developmental activities At least seven years' experience of development work in theBoard at the level of Senior Marketing Inspector and above orcomparable experience in the Government Department (i) By promotion from Marketing Development Officer and SeniorMarketing Inspector in the Service; or(ii) by transfer ordeputation, or(iii) By Direct Recruitment
5 Accounts Officer (i) Graduate of recognised University; and(ii) haspassed S.A.S. examination; and(iii) has at least ten years'experience of supervising the accounts. (i) Graduate of a recognised University; and(ii) haspassed S.A.S. examination; and(iii) has at least ten years'experience of supervising the accounts (i) by transfer or deputation from Government; or(ii) bydirect recruitment; or(iii) by promotion from SeniorAuditor/Superintendent Accounts
6 Sub-Divisional Officer **[B.Sc. Engineering in respective branch of Engineering orits equivalent (i) Diploma in the respective branch of Engineering orDraftsman (Civil) with ten years experience as Junior Engineer orAssistant Draftsman; or(ii) In case of Junior Engineer orAssistant Draftsman who possesses A.M.I.E. qualification fiveyears experience and two years experience in the case of degreeholders.] *[(i) by direct recruitment; or(ii) by promotion;(iii)by transfer or deputation; to be filled in the manner as under :-
  Posts allotted to various categories in a lotof 15 posts divided into 3 blocks 5 posts of each Total of each category
    I II III Total
(i) by direct recruitment 2 2 2 6
(ii) by promotion from Sectional Officers 1 3 2 5
(iii) by promotion from, [Assistant Draftsman] 1 .. .. 1
(iv) by promotion from Sectional Officers/[Assistant Draftsman],possessing qualification of AMIE 1 .. 1 2
  Total 5 5 5 15
Note. - 1. - In case suitable candidates are not available from source No. (iv) the vacancy shall be filled by direct recruitment.[Note. - 2. [Column 5 of Sr. No. 6 Substituted vide Haryana Notification dated 15.6.1993 and subsequently modified vide Haryana Notification dated 23.1.1987.] - In case a candidate is not available from source (i) or (iii) and a person has to be appointed in public interest as a stop-gap arrangement from other than the allotted source such a person shall be liable to be reverted to his original cadre when a candidate from the allotted source is available and the period of service rendered by such person will not be reckoned for the purpose of seniority.]
7 Assistant Architect Degree or equivalent diploma in architecture with at least oneyear's experience after qualification (i) Working as architectural assistant with three years'experience in case of degree or its equivalent diploma holders(ii) five years' experience as architectural Assistant in caseof State Board Diploma holders (i) By promotion from the architectural assistant; or(ii)by transfer or deputation; or(iii) by direct recruitment
8 Superintendent Administration (i) graduate of a recognised University and(ii) has atleast ten years' experience as an assistant or five years'supervisory experience, in a Government Office At least ten years' service in Board/A' Class Government Officeas Assistant and above with at least three years in a supervisorycapacity (i) by promotion from Assistant Superintendent in the service;or(ii) by transfer of deputation from Government or(iii)by direct recruitment
9 Marketing Development Officer ... At least three years' experience as Senior Marketing Inspector By promotion from amongst Senior Marketing Inspectors
10 Senior Marketing Inspector ... At least three years' experience as a Marketing Inspector orSelection Grade Secretary By promotion
Head Office Staff
11 Superintendent (Accounts) (i) Graduate of a recognised University; and(ii) passedS.A.S. examination(iii) and has at least three years'experience of supervising the accounts (i) Graduate of a recognised University; and(ii) passedS.A.S. examination (iii) at least three years' experience ofsupervising the accounts (i) By promotion; or(ii) By transfer or deputation;or(iii) By direct recruitment
12 Assistant Superintendent (i) Graduate of a recognised University; and(ii) has atleast seven years' experience as an assistant in Government office At least seven years' experience as an assistant in Board'soffice or in 'A' Class Government Office (i) By promotion from assistants in Board's office; or(ii)By transfer or deputation from Government Office; or(iii) Bydirect recruitment
13 Senior Auditor (i) Graduate of a recognised University; and(ii) passedS.A.S. examination (i) Graduate of a recognised University; and(ii) passedS.A.S. examination (i) By transfer or deputation; or(ii) By direct recruitment
14 Accountant (i) Graduate of a recognised University; and(ii) at leastthree years experience in accounts and audit work in a Governmentoffice/semi-Government body (i) Graduate of a recognised University; and(ii) at leastthree years experience in accounts and audit work in a Governmentoffice/semi-Government body (i) By transfer or deputation; or(ii) By direct recruitment
15 Personal assistant to Chairman (i) Graduate of a recognised University; and(ii) has leastseven years' service as Stenographer in a Government office/localbody/corporation At least five years' experience as senior scale Stenographer inthe Board/Government office (i) By promotion; or(ii) by transfer or deputation or(iii)by direct recruitment
16 Assistant/Head Clerk (i) Graduate of a recognised University with five years'clerical experience in a Government office/localbody/corporation/Board (i) in the case of promotion he has at least five years experience as Clerk, - in thecase of appointment by transfer or deputation, he should be agraduate of recognised University and should have atleast fiveyears clerical experience in an 'A' Class Officer of theGovernment/local body/Corporation
17 Senior Scale Stenographer (i) Graduate of a recognised University; and(ii) Possessesspeed of 120 words per minute in short-hand and 40 words perminute in type-writing (i) in case of promotion, he has at least three years'experience as Junior Scale Stenographer and has a speed of 120words per minute in short-hand and 40 words per minute intype-writing(ii) in case of appointment by transfer ordeputation he should be a graduate of a recognised University andshould already be working on the post of senior scale stenographerin 'A' Class Government office (i) by promotion; or(ii) by transfer or deputation
18 Junior Scale Stenographer (i) Graduate of a recognised University;(ii) has passed ina competitive test held by the Board at the time of recruitment atthe speed of 100 words per minute in short-hand and 40 words perminute in type-writing (i) in case of promotion he has at least three years' servicesas a Steno-typist in the office of the Board and has acquired aspeed of 100 words per minute in short-hand and 40 words perminute in type-writing(ii) in the case of appointment bytransfer or deputation, he should be a graduate of a recognisedUniversity and should already be working in the post of JuniorScale Stenographer in 'A' Class Government office (i) By promotion; or(ii) by transfer or deputation(iii)by direct appointment.
19 Steno-typist (i) Has passed the matriculation examination or its equivalentexamination of a recognised University/Education Board;(ii)and has the speed of 80 words per minute in short-hand and 30words per minute in type-writing (i) in case of promotion he has acquired a speed of 80 wordsper minute in short-hand and 30 words per minute intype-writing(ii) in the case of appointment by transfer ordeputation, he should already be working as steno-typist in an 'A'class government office (i) by promotion from Clerks; or(ii) by transfer ordeputation or(iii) by direct appointment.
20 Clerk (i) Has passed the matriculation examination or its equivalentexamination of a recognised University/Education Board; and(ii)knows type-writing; (i) knows type-writing(ii) has at least one year service inthe Board/government office. (i) By direct appointment; or(ii) by transfer ordeputation; or(iii) by selection from employees below the rankof clerk in the service of the Board.
21 Patwari Should have passed Patwar Examination held by the RevenueDepartment ... (i) By direct recruitment or(ii) by transfer or deputation
22 Driver (i) Working knowledge of Hindi and English;(ii) at least 5years' experience in driving (i) Working knowledge of Hindi and English;(ii) at leastfive years' driving experience (i) By direct appointment; or(ii) by transfer or deputation
23 Restorer/Gastener Operator Has passed the Matriculation examination or its equivalentexamination of a recognised University/recognised Education Boardand has at least one year's experience of operating a Gestenermachine In the case of promotion, he has adequate knowledge of Hindiand English. Knowledge of operating Gestener machine to thesatisfaction of appointing authority (i) by promotions; or(ii) by direct appointment
Construction Staff
24 Architectural Assistant Degree or its equivalent Diploma in architecture; or StateBoard diploma in architectural assistantship with at least sixyears experience after qualifying Degree or its equivalent diploma in architecture; or StateBoard diploma in architectural assistantship with three years'experience as Senior Draftsman; or four years' experience assenior Draftsman in case of non-qualified person. (i) By promotion from the senior draftsman; or(ii) bytransfer or deputation or(iii) by direct recruitment
25 Senior Draftsman (Architecture) Degree or its equivalent diploma in architecture; or StateBoard diploma in architectural assistantship with at least fouryears' experience after qualifying Degree or its equivalent diploma in architecture; or StateBoard diploma in architectural assistantship with three years'experience as junior draftsman; or six years' experience as juniordraftsman in case of non-qualified persons (i) By promotion from junior Draftsman; or(ii) by transferor deputation or(iii) by direct recruitment
*[25-A. Circle Head Draftsman ... At least five years' experience as Head Draftsman (i) by promotion from amongst the Head Draftsman; or(ii) bytransfer or deputation
26 Head draftsman Diploma in Draftsmanship (Civil) with five years' experience *[Diploma in Draftsmanship (Civil) with five years' experienceas Assistant Draftsman (Civil); (i) By promotion from draftsman; or(ii) by directrecruitment; or(iii) by transfer or deputation
27 Junior Draftsman (Architecture) State Board diploma it architectural assistantship with atleast one year experience after qualifying State diploma in architectural assistantship with one yearexperience as assistant draftsman; or five years experience asassistant draftsman in case of non- qualified persons (i) By promotion from assistant Draftsman; or(ii) bytransfer or deputation or(iii) by direct recruitment
28 **[Junior Engineer Diploma in respective branch of Engineering Diploma in respective branch of Engineering;] (i) By transfer or deputation or(ii) by direct recruitment.
29 Assistant Draftsman Diploma in draftsmanship (Civil) **[Diploma in draftsmanship or five years experience as tracerwho has qualified the test prescribed by the Board.] *[(i) by direct recruitment; or(ii) by promotion fromamongst the tracers; or(iii) by transfer or deputation.]
30 Assistant Draftsman (Architecture) State Board diploma in architectural assistantship State Board diploma in architectural assistantship ormatriculate with five years' experience as Tracer/Ferroprinter (i) By transfer or deputation; or(ii) by directrecruitment; or(iii) by promotion
31 Tracer Matriculate with drawing as one of the subjects *[Matric or its equivalent with Drawing as one of thesubjects.] (i) By transfer or deputation or(ii) by direct recruitment
Field Staff
32 [District Marketing Enforcement Officer ... (i) Graduate of a recognised university; and(ii) Atleastfive years' experience as Secretary, Market Committee] By promotion from amongst Secretaries Market Committees
33 Inspecting Officer (Grading) (i) Graduate of a recognised university; and(ii) hasreceived training in Grading supervisors' course of the Governmentof India; or should have received training diploma course inagricultural marketing of the Government of India;(iii) threeyears' experience of grading and marketing intelligence work (i) With three years' Experience as Marketing(ii)MarketingInspectors having received training of grading supervisors' courseof the Government of India (i) By promotion; or(ii) by direct recruitment
34 Selection grade Secretary ... At least five years' experience as Secretary Market Committee By selection from amongst Secretaries, Market Committees
35 Secretary Market Committee (i) **[Graduate of a recognised university; and(ii)adequate knowledge of Punjab Agricultural Produce Markets Act,1961, and rules and regulations framed thereunder (i) Graduate of a recognised University; and(ii) atleastfive years experience as Assistant Secretary (i) 50% by direct recruitment; and(ii) 50% by promotion
36 Marketing Inspector (Grading) **[B.Sc. (Agriculture) - Direct
37 Assistant Secretary (Market Committee) **[(i) Graduate of a recognised university; and(ii)knowledge of Punjab Agricultural Produce Markets Act, 1961, andthe rules and regulations framed thereunder (i) Graduate of a University; and(ii) atleast at five yearsexperience as Mandi Supervisor (i) 50% by promotion(ii) 50% by direct recruitment
38 Head Clerk-cum-Accountant/Head Clerk Accountant (i) [ B.A. or B.Sc. of a recognised university having at leastthree years experience in accounts and audit work in a Governmentoffice or semi-Government body; or(ii) B.Com. of recogniseduniversity.] At least three years' experience as Mandi Supervisor/FeeCollector (i) By promotion; or(ii) by direct recruitment Note :- Forthe purpose of promotion to the posts of Head Clerk-cumAccountant/Head Clerk/Accountant, the mandi supervisors and feecollectors shall also be enforced in a joint list and there isseniority inter se shall be determined by the date of therecontinous appointment in the service.
        If the date of continuous appointment B.B. Singh there in interse seniority shall be determined as under :-(i) a memberrecruited by promotion from the service shall be senior to themember recruited by direct appointment;(ii) in case of memberrecruited by promotion seniority shall be determined by thereinter se seniority as fee collector and Mandi Supervisor
39 Senior Grader ... A Matriculate having experience of grading work for five yearsand received training of graders By promotion
40 Fee Collector/Mandi Supervisor (i) Graduate of recognised University; and(ii) Adequateknowledge of Act Rules At least a Matriculate of a recognised University/EducationBoard with four years experience as Auction Recorder/Caretaker/Clerk in a Market Committee (i) By promotion; or(ii) by direct appointment Note :- Forthe purpose of promotion to the posts of Mandi Supervisors/FeeCollectors, the clerks of Market Committee Auction Recorder andCare Takers shall also be entered in a joint list and thereseniority inter se shall be determined by the date of theircontinuous appointment in service
41 Clerk/Auction Recorder/Care-Taker of Market Committee Should have passed the Matriculation examination of arecognised University Education Board with knowledge of typing   (i) [ 80 per cent by direct recruitment;(ii) 20 per cent bypromotion from class IV employees of the Market Committees havingone year service and who are Matriculates, on the basis ofseniority-cum-merit
42 Grader Should have passed the Matriculation examination of arecognised University/Education Board in the second division Should have two years' experience of grading work as assistantgrader (i) By promotion; or(ii) by direct recruitment;
43 Assistant Graders Should have passed Matriculation examination of a recognisedUniversity/Education Board   By direct recruitment.
*Vide Haryana Notification dated 15.6.1983.**Vide Haryana Notification dated 23.1.1987.***Substituted by Haryana Government notification No. G.S.R.26/P.H. 23/61/S. 43/92. Dated 3rd April, 1992.#Substituted for the words 'Circle Head Draftsman' vide Haryana Notification dated 23.1.1987.##Vide Haryana Notification dated 29.8.1980.[ Appendix C] [Substituted vide Haryana Notification dated 23.7.1984.][See rule 15(1)]
Serial No. Designation of post Nature of penalty Authority empowered to impose penalty Appellate authority
1 2 3 4 5
1 Superintending Engineer (a) Waring with a copy on the personal file; 1. Board in respect of posts at Serial No. 1 to 11 and Government
2 Regional Town Planner   15 regarding penalties mentioned at (a) to (g) under column 3  
3 Administrative Officer (b) Censure;    
4 Chief Marketing Enforcement Officer (c) Withholding of increments orpromotion including stoppage at an efficienty bar    
5 Officer on Special Duty 2. Chief Administrator in respect of post at Government SerialNo. 12 to 14, 16 to 51, 53, and 60 to 62 regarding penalitiesmentioned at (a) to (g) under column 3, and in respect of postsat Serial No. 63 to 77 regarding penalties mentioned at (d) to(g) under column 3 Government
6 Chief Accounts Officer    
7 Chartered Accountant (d) Recovery from pay of the whole or part of any pecuniaryloss caused to Board/Committee by negligence or breach of order;    
8 Co-ordination Officer    
9 Marketing Development Officer    
10 Executive Engineer (e) reduction a lower post or time scale or to a lower stagein a time scale;    
11 Architect    
12 Sub-Divisional Officer (f) removal from the service of theBoard which does not disqualify from future employment; and 3. Secretary at respect of posts at Serial No. 52 and 54 to 59regarding the penalities mentioned at (a) to (g) under column 3 Government
13 Project Officer  
14 Assistant Architect  
15 Senior Marketing Enforcement Officer      
16 Assistant Accounts Officer (g) dismissal from the service of the Board which doesordinarily disqualify from future employment 4. Market Committee concerned in respect of posts at SerialNo. 63 to 77 for the penalties mentioned at (a) (b) and (c) undercolumn 3. Chief Administrator
17 Junior Accounts Executive      
18 Superintendent      
19 Marketing Enforcement Officer      
20 Inspecting Officer (Grading)      
21 Assistant Project Officer      
22 Superintendent (Accounts)      
23 Divisional Accountant      
24 Deputy Superintendent      
25 Commercial Accountant      
26 Assistant/Head Clerk      
27 P.A. to Chairmen/Secretary      
28 Architectural Assistant      
29 Senior Draftsman (Arch.)      
30 Circle Head Draftsman      
31 Accountant      
32 Naib-Tehsildar      
33 Senior Scale Stenographer      
34 Head Draftsman      
35 Junior Draftsman (Arch)      
36 Junior Engineer      
37 Technical Assistant      
38 Sub-Divisional Clerk      
39 Accounts Clerk/Auditor      
40 Junior Scale Stenographer      
41 Kanungo      
42 Steno-typist      
43 Assistant Draftsman      
44 Clerk      
45 Patwari      
46 Tracer      
47 Driver      
48 Ferro Printer      
49 Electrician      
50 Restorer      
51 Duplicating Machine Operator      
52 Daftri      
53 Road Roller Driver      
54 Peon/Peon-cum-Chowkidar      
55 Chowkidar      
56 Sweeper      
57 Mali      
58 Ferro Khalasis      
59 Road Roller Cleaner      
60 Plumber      
61 Computor      
62 Legal Assistant      
Market Committees
63 Selection Grade Secretary      
64 Marketing Inspector (Grading)      
65 Secretary      
66 Assistant Secretary      
67 Accountant/Head Clerk      
68 Senior Grader      
69 Mandi Supervisor      
70 Fee Collector      
71 Clerk      
72 Auction Recorder      
73 Care-taker      
74 Grader      
75 Assistant Grader      
76 Vaid/Up-vaid      
77 Tubewell Driver/Operator.