Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Union of India - Subsection Section 30(b) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017 (b)Remuneration in any form shall be payable to Insurance Web Aggregators by insurers in compliance with the following provisions:
