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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 11(4) in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011

(4)The Board shall reconsider an application made under sub-regulation (3) and communicate its decision thereon, as soon as possible in writing to the applicant.