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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(2)(vii) in The Juvenile Justice (Care and Protection of Children) Act, 2000

(vii)the qualifications of the Chairperson and members, and the tenure for which they may be appointed under sub-section (3) of section 29;