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Md. Zishan Danish And Ors vs The State Of Bihar And Ors on 15 March, 2019

Author: Ashutosh Kumar

Bench: Ashutosh Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.21892 of 2018
                  ======================================================
                  Md. Zishan Danish and Ors.

                                                                          ... ... Petitioner/s
                                                    Versus
                  The State of Bihar and Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr. Pramod Kumar, Adv.
                  For the Respondent/s   :      Mr. Anjani Kumar, AAG-4
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
                                        ORAL ORDER

3    15-03-2019

Let counter affidavit in the matter be filed within a period of four weeks from today with a copy to the learned counsel for the petitioners in advance, who may, in the event of his deeming it appropriate, rejoin within a week thereafter.

Re-notify this case, under the same heading, on 19.04.2019.

(Ashutosh Kumar, J) Praveen-II/-

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