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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(5)(iv) in The Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984

(iv)In the event of more than one eligible person of the same category applying for allotment of the same plot of land, allotment shall be made to person who is ready to deposit whole of the notified price at the time of allotment.