Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(b) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(b)the courses of study to be laid down for all degrees and other academic distinctions of the University;