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Gauhati High Court

Firoze Dotiwala vs The Union Of India And 2 Ors on 13 December, 2023

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                  Page No.# 1/20

GAHC010087562020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.Pet./340/2020


            FIROZE DOTIWALA
            S/O- FAROOKH RUSTOMJI DOTIWALA, R/O- 401, ANANT BUILDING, PLOT
            NO. 13, SECTOR-4, KHARGHAR, NAVI MUMBAI, MAHARASHTRA



            VERSUS

            THE UNION OF INDIA AND 2 ORS.
            REP. BY THE SECY., MINISTRY OF LABOUR AND EMPLOYMENT, GOVT. OF
            INDIA, SHRAM SHAKTI BHAWAN, RAFI MARG, NEW DELHI- 110001

            2:THE CHIEF LABOUR COMMISSIONER (CENTRAL)
             5
             SHAM NATH MARG
             PREMA KUNJ
             CIVIL LINES
             NEW DELHI-110054

            3:THE ASSTT. LABOUR COMMISSIONER (CENTRAL)
             MINISTRY OF LABOUR AND EMPLOYMENT
             GOVT. OF INDIA
             GHY
             ZOO NARENGI TINIALI
             SAPTARSHI PATH
             GHY-2

Advocate for the Petitioner   : MR S N SARMA SENIOR ADVOCATE

Advocate for the Respondent : ASSTT.S.G.I.
                                     Page No.# 2/20



Linked Case : I.A.(Crl.)/408/2022

ADITYA SONOWAL AND 17 ORS.
SON OF LATE MULA RAM SONOWAL
RESIDENCE OF GORAJAN

P.O.-GORAJAN- 785631
 DISTRICT- JORHAT
ASSAM.

2: SRI BIREN DAS
SON OF SRI RAM CHANDRA DAS
RESIDENT OF BALIJAN

P.O.- BEKAJAN

P.S.- BORHULA

DISTRICT- JORHAT
ASSAM

3: SRI HARDUGAN TOPNA

SON OF LATE PRAKASH TOPNA
RESIDENT OF GORAJAN GAON

P.O.- BORHULA

P.S.- BORHULA

DISTRICT JORHAT
ASSAM.

4: SRI SIDANANDA SONOWAL

SON OF LATE BABULA SONOWAL
RESIDENT OF GORAJAN GAON

P.O.- BORHULA

P.S.- BORHULA

DISTRICT JORHAT
ASSAM

5: SRI BASANTA SAIKIA
                                  Page No.# 3/20


SON OF SRI SARU RAM SAIKIA
RESIDENT OF BORANA GAON
TITABAR

P.O. - TITABAR

DISTRICT JORHAT
ASSAM

6: SRI HAREN KACHARI

SON OF LATE KALIA KACHARI

RESIDENT OF KAKODANGA HABIGOAN
14 NO. BLOCK

DISTRICT JORHAT
ASSAM

7: SRI ANIL SONOWAL

SON OF LATE MAKHESWAR SONOWAL

RESIDENT OF GORAJAN GAON

P.O. - BORHULA

P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

8: SRI DINA SAIKIA
SON OF SRI SASHI SAIKIA

RESIDENT OF KHERMA GAON
BORHOLLA

P.O. - BORHULA
 P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

9: SRI NOMAL CHANDRA DAS

SON OF LATE KUSH RAM DAS
                                  Page No.# 4/20


RESIDENT OF BOJAL KATA

P.O.- URANGIAL

P.S.- BORHULA

DISTRICT JORHAT
ASSAM.

10: SRI CHAMPAK SAIKIA

SON OF PREMANANDA SAIKIA

RESIDENT OF HARUKACHARI GAON

P.O. - PULIKITANI

P.S. - GHILADHARI

DISTRICT-GOLAGHAT
ASSAM.

11: SRI APLUS BARJO

SON OF LATE PAOLUS BARJO

RESIDENT OF GORAJAN GAON

P.O.- BORHULA
 P.S.- BORHULA

DISTICT JORHAT
ASSAM.

12: SRI HAREN DUTTA

SON OF SRI GOPI RAM DUTTA

RESIDENT OF KAKODANGA HABIGAON

BLOCK NO. 1
DISTRICT JORHAT
ASSAM.

13: SRI DIP SONOWAL

SON OF BABULA SONOWAL
                                  Page No.# 5/20


RESIDENT OF GORAJAN GAON

P.O. - BORHULA
 P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

14: SRI DWEJEN KUMAR SONOWAL

SON OF SRI BAPURAM SONOWAL

RESIDENT OF GORAJAN GAON
BORHOLLA

P.O. - BORHULA
 P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

15: SRI BARHMANANDA SONOWAL

SON OF LATE KULAI SONOWAL

RESIDENT OF RUP NAGAR
BORHOLLA

P.O. - BORHULA
 P.S.- BORHULA

DISTRICT- JORHAT
ASSAM.

16: SRI ANIL CHUTIA

SON OF LATE HEMO CHUTIA

RESIDENT OF KAKODANGA HABIGAON

P.O. - BORHULA

P.S. - BORHULA

DISTRICT- JORHAT
ASSAM.
                                                  Page No.# 6/20

17: SRI RATNESWAR HAZARIKA

SON OF SRI JOGESWAR HAZARIKA

RESIDENT OF KAKODANGA HABIGAON

BLOCK NO.-10

P.O.- BORHULA

P.S.- BORHULA

DISTRICT JORHAT
ASSAM

18: SRI BIPIN HAZARIKA

SON OF ROBEN HAZARIKA
RESIDENCE OF KAKODANGA
HABIGAON

BLOCK NO. -10

DISTRICT JORHAT
ASSAM.
VERSUS

RAJANI KANT AND ANR.
S/O LATE LAKSHMAN DAS
R/O NEW DELHI

2:THE UNION OF INDIA

REPRESENTED BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001.
3:THE CHIEF LABOUR COMMISSIONER

(CENTRAL)
 5
 SHAM NATH MARG
 PREM KUNJ
 CIVIL LINES
 NEW DELHI-110054.
 4:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)
                                                                  Page No.# 7/20


MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
GUWAHATI- 781024
------------
Advocate for : MS D BORGOHAIN
Advocate for : ASSTT.S.G.I. appearing for RAJANI KANT AND ANR.



Linked Case : Crl.Pet./650/2022

SUSHMA RAWAT
D/O LATE MADAN SINGH RAWAT
R/O CINNAMARA COMPLEX
ONGC
JORHAT.


VERSUS

THE UNION OF INDIA AND 2 ORS
REP. BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFIMARG
NEW DELHI-110001.

2:THE CHIEF LABOUR COMMISSIONER (CENTRAL)

5
 SHAM NATH MARG

PREMA KUNJ

CIVIL LINES
NEW DELHI- 110054.
3:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)

MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
                                                                 Page No.# 8/20

GUWAHATI - 781024.
------------
Advocate for : S N SARMA
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 2 ORS



Linked Case : I.A.(Crl.)/410/2022

ADITYA SONOWAL AND 17 ORS.
S/O LATE MULA RAM SONOWAL
R/O GORAJAN
P.O.-GORAJAN-785631
DIST-JORHAT
ASSAM

2: SRI BIREN DAS
SON OF SRI RAM CHANDRA DAS
RESIDENT OF BALIJAN

P.O.- BEKAJAN

P.S.- BORHULA

DISTRICT- JORHAT
ASSAM

3: SRI HARDUGAN TOPNA

SON OF LATE PRAKASH TOPNA
RESIDENT OF GORAJAN GAON

P.O.- BORHULA

P.S.- BORHULA

DISTRICT JORHAT
ASSAM.

4: SRI SIDANANDA SONOWAL

SON OF LATE BABULA SONOWAL
RESIDENT OF GORAJAN GAON

P.O.- BORHULA

P.S.- BORHULA
                                  Page No.# 9/20

DISTRICT JORHAT
ASSAM

5: SRI BASANTA SAIKIA

SON OF SRI SARU RAM SAIKIA
RESIDENT OF BORANA GAON
TITABAR

P.O. - TITABAR

DISTRICT JORHAT
ASSAM

6: SRI HAREN KACHARI

SON OF LATE KALIA KACHARI

RESIDENT OF KAKODANGA HABIGOAN
14 NO. BLOCK

DISTRICT JORHAT
ASSAM

7: SRI ANIL SONOWAL

SON OF LATE MAKHESWAR SONOWAL

RESIDENT OF GORAJAN GAON

P.O. - BORHULA

P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

8: SRI DINA SAIKIA
SON OF SRI SASHI SAIKIA

RESIDENT OF KHERMA GAON
BORHOLLA

P.O. - BORHULA
 P.S. - BORHULA

DISTRICT JORHAT
ASSAM.
                                  Page No.# 10/20


9: SRI NOMAL CHANDRA DAS

SON OF LATE KUSH RAM DAS

RESIDENT OF BOJAL KATA

P.O.- URANGIAL

P.S.- BORHULA

DISTRICT JORHAT
ASSAM.

10: SRI CHAMPAK SAIKIA

SON OF PREMANANDA SAIKIA

RESIDENT OF HARUKACHARI GAON

P.O. - PULIKITANI

P.S. - GHILADHARI

DISTRICT-GOLAGHAT
ASSAM.

11: SRI APLUS BARJO

SON OF LATE PAOLUS BARJO

RESIDENT OF GORAJAN GAON

P.O.- BORHULA
 P.S.- BORHULA

DISTICT JORHAT
ASSAM.

12: SRI HAREN DUTTA

SON OF SRI GOPI RAM DUTTA

RESIDENT OF KAKODANGA HABIGAON

BLOCK NO. 1
DISTRICT JORHAT
ASSAM.
                                  Page No.# 11/20


13: SRI DIP SONOWAL

SON OF BABULA SONOWAL

RESIDENT OF GORAJAN GAON

P.O. - BORHULA
 P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

14: SRI DWEJEN KUMAR SONOWAL

SON OF SRI BAPURAM SONOWAL

RESIDENT OF GORAJAN GAON
BORHOLLA

P.O. - BORHULA
 P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

15: SRI BARHMANANDA SONOWAL

SON OF LATE KULAI SONOWAL

RESIDENT OF RUP NAGAR
BORHOLLA

P.O. - BORHULA
 P.S.- BORHULA

DISTRICT- JORHAT
ASSAM.

16: SRI ANIL CHUTIA

SON OF LATE HEMO CHUTIA

RESIDENT OF KAKODANGA HABIGAON

P.O. - BORHULA

P.S. - BORHULA
                                     Page No.# 12/20


DISTRICT- JORHAT
ASSAM.

17: SRI RATNESWAR HAZARIKA

SON OF SRI JOGESWAR HAZARIKA

RESIDENT OF KAKODANGA HABIGAON

BLOCK NO.-10

P.O.- BORHULA

P.S.- BORHULA

DISTRICT JORHAT
ASSAM

18: SRI BIPIN HAZARIKA

SON OF ROBEN HAZARIKA
RESIDENCE OF KAKODANGA
HABIGAON

BLOCK NO. -10

DISTRICT JORHAT
ASSAM.
VERSUS

FIROZE DOTIWALA AND 3 ORS.
S/O- FAROOKH RUSTOMJI DOTIWALA
R/O- 401
ANANT BUILDING
PLOT NO. 13
SECTOR-4
KHARGHAR
NAVI MUMBAI
MAHARASHTRA.

2:THE UNION OF INDIA

REPRESENTED BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
                                                               Page No.# 13/20

NEW DELHI- 110001.
3:THE CHIEF LABOUR COMMISSIONER

(CENTRAL)
 5
 SHAM NATH MARG
 PREM KUNJ
 CIVIL LINES
 NEW DELHI-110054.
 4:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)

MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
GUWAHATI- 781024
------------
Advocate for : MS D BORGOHAIN
Advocate for : ASSTT.S.G.I. appearing for FIROZE DOTIWALA AND 3 ORS.



Linked Case : I.A.(Crl.)/409/2022

ADITYA SONOWAL AND 17 ORS
S/O LATE MULA RAM SONOWAL
R/O GORAJAN
P.O.-GORAJAN-785631
DIST-JORHAT
ASSAM

2: SRI BIREN DAS
SON OF SRI RAM CHANDRA DAS
RESIDENT OF BALIJAN

P.O.- BEKAJAN

P.S.- BORHULA

DISTRICT- JORHAT
ASSAM

3: SRI HARDUGAN TOPNA

SON OF LATE PRAKASH TOPNA
RESIDENT OF GORAJAN GAON
                                  Page No.# 14/20

P.O.- BORHULA

P.S.- BORHULA

DISTRICT JORHAT
ASSAM.

4: SRI SIDANANDA SONOWAL

SON OF LATE BABULA SONOWAL
RESIDENT OF GORAJAN GAON

P.O.- BORHULA

P.S.- BORHULA

DISTRICT JORHAT
ASSAM

5: SRI BASANTA SAIKIA

SON OF SRI SARU RAM SAIKIA
RESIDENT OF BORANA GAON
TITABAR

P.O. - TITABAR

DISTRICT JORHAT
ASSAM

6: SRI HAREN KACHARI

SON OF LATE KALIA KACHARI

RESIDENT OF KAKODANGA HABIGOAN
14 NO. BLOCK

DISTRICT JORHAT
ASSAM

7: SRI ANIL SONOWAL

SON OF LATE MAKHESWAR SONOWAL

RESIDENT OF GORAJAN GAON

P.O. - BORHULA
                                Page No.# 15/20

P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

8: SRI DINA SAIKIA
SON OF SRI SASHI SAIKIA

RESIDENT OF KHERMA GAON
BORHOLLA

P.O. - BORHULA
 P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

9: SRI NOMAL CHANDRA DAS

SON OF LATE KUSH RAM DAS

RESIDENT OF BOJAL KATA

P.O.- URANGIAL

P.S.- BORHULA

DISTRICT JORHAT
ASSAM.

10: SRI CHAMPAK SAIKIA

SON OF PREMANANDA SAIKIA

RESIDENT OF HARUKACHARI GAON

P.O. - PULIKITANI

P.S. - GHILADHARI

DISTRICT-GOLAGHAT
ASSAM.

11: SRI APLUS BARJO

SON OF LATE PAOLUS BARJO

RESIDENT OF GORAJAN GAON
                                  Page No.# 16/20


P.O.- BORHULA
 P.S.- BORHULA

DISTICT JORHAT
ASSAM.

12: SRI HAREN DUTTA

SON OF SRI GOPI RAM DUTTA

RESIDENT OF KAKODANGA HABIGAON

BLOCK NO. 1
DISTRICT JORHAT
ASSAM.

13: SRI DIP SONOWAL

SON OF BABULA SONOWAL

RESIDENT OF GORAJAN GAON

P.O. - BORHULA
 P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

14: SRI DWEJEN KUMAR SONOWAL

SON OF SRI BAPURAM SONOWAL

RESIDENT OF GORAJAN GAON
BORHOLLA

P.O. - BORHULA
 P.S. - BORHULA

DISTRICT JORHAT
ASSAM.

15: SRI BARHMANANDA SONOWAL

SON OF LATE KULAI SONOWAL

RESIDENT OF RUP NAGAR
BORHOLLA
                                  Page No.# 17/20


P.O. - BORHULA
 P.S.- BORHULA

DISTRICT- JORHAT
ASSAM.

16: SRI ANIL CHUTIA

SON OF LATE HEMO CHUTIA

RESIDENT OF KAKODANGA HABIGAON

P.O. - BORHULA

P.S. - BORHULA

DISTRICT- JORHAT
ASSAM.

17: SRI RATNESWAR HAZARIKA

SON OF SRI JOGESWAR HAZARIKA

RESIDENT OF KAKODANGA HABIGAON

BLOCK NO.-10

P.O.- BORHULA

P.S.- BORHULA

DISTRICT JORHAT
ASSAM

18: SRI BIPIN HAZARIKA

SON OF ROBEN HAZARIKA
RESIDENCE OF KAKODANGA
HABIGAON

BLOCK NO. -10

DISTRICT JORHAT
ASSAM.
VERSUS

SMT SUSHMA RAWAT AND 3 ORS.
                                                              Page No.# 18/20

D/O LATE MADAN SINGH RAWAT
R/O CINNAMARA COMPLEX
ONGC
JORHAT.

2:THE UNION OF INDIA

REPRESENTED BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
SHRAM SHAKTI BHAWAN
RAFI MARG
NEW DELHI- 110001.
3:THE CHIEF LABOUR COMMISSIONER

(CENTRAL)
 5
 SHAM NATH MARG
 PREM KUNJ
 CIVIL LINES
 NEW DELHI-110054.
 4:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)

MINISTRY OF LABOUR AND EMPLOYMENT
GOVT. OF INDIA
GUWAHATI
ZOO NARENGI TINIALI
SAPTARSHI PATH
GUWAHATI- 781024

------------
Advocate for : MS D BORGOHAIN
Advocate for : ASSTT.S.G.I. appearing for SMT SUSHMA RAWAT AND 3 ORS.



Linked Case : Crl.Pet./649/2022

RAJNI KANT
SON OF LATE SHRI LAKSHMAN DAS
R/O NEW DELHI.


VERSUS

THE UNION OF INDIA AND 2 ORS
REP. BY THE SECRETARY
MINISTRY OF LABOUR AND EMPLOYMENT
                                                                                Page No.# 19/20

             GOVT. OF INDIA
             SHRAM SHAKTI BHAWAN
             RAFI MARG
             NEW DELHI- 110001

             2:THE CHIEF LABOUR COMMISSIONER (CENTRAL)

             5
              SHAM NATH MARG
              PREMA KUNJ
              CIVIL LINES
              NEW DELHI-110054

             3:THE ASSISTANT LABOUR COMMISSIONER (CENTRAL)

             MINISTRY OF LABOUR AND EMPLOYMENT
             GOVT. OF INDIA
             GUWAHATI
             ZOO NARENGI TINIALI
             SAPTARSHI PATH
             GUWAHATI- 781024.

             ------------
             Advocate for : MR S N SARMA SENIOR ADVOCATE
             Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 2 ORS



                                  BEFORE
                  HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

13.12.2023 Heard Ms. B. Baishya, learned counsel for the petitioner. Ms. Baishya prays for some more time to file the additional affidavit. Prayer is allowed.

I have also heard Ms. D. Borgohain, learned counsel appearing for the applicants in the connected interlocutory applications.

List these matters on 04.01.2024 by reflecting the name of Mr. D. Saikia, learned Page No.# 20/20 Senior counsel, as the counsel for the petitioner in the cause list.

Sd/- Parthivjyoti Saikia JUDGE Comparing Assistant