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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Karnataka - Subsection

Section 48(ii) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(ii)To submit proposals to the appropriate authorities to organize orientation or refresher programmes to the elected representatives of Panchayat Raj Institutions, Government officers, NGOs, etc.