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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(3)(ii) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(ii)in case he has obtained possession of a nonresidential building, for possession of another nonresidential building of his own.