Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(i) in The Anna University of Technology, Tiruchirappalli Act, 2006

(i)to prescribe the manner in which, and the conditions subject to which, a college maybe designated as an autonomous college and such designation may be cancelled;