Himachal Pradesh High Court
Tilak Raj Sharma vs . H. P. Khadi & Village Industries Board & ... on 23 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Tilak Raj Sharma vs. H. P. Khadi & Village Industries Board & Ors.
CWP No. 7188 of 2022 23.05.2023 Present: Mr. Rakesh K. Dogra, Advocate, for the petitioner.
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Mr. Rishi Tandon, Advocate, for respondents No. 1 to 3. Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Mr. Y. W Chauhan, Sr. Addl. A.Gs., Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. A.Gs., Ms. Priyanka Chauhan, Mr. Arsh Rattan, Dy. A.Gs. and Mr. Rajat Chauhan, Law Officer, for respondents-State.
Learned Additional Advocate General prays for and is granted one week's further time to comply with the previous order.
List on 30.05.2023.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge May 23, 2023 (Sanjeev) ::: Downloaded on - 24/05/2023 20:32:47 :::CIS