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State of Uttar Pradesh - Section

Section 7 in The U.P. Co-operative Societies Employees Service Regulations, 1975

7. [ [Substituted by Notification No. 432/XII-6-2-85-77, dated 17th May, 1983.]

The minimum educational qualifications and experience required of candidates for direct recruitment shall be such as may be specified by the Registrar, with prior approval of the Board, keeping in view the nature of duties and responsibilities attaching to the post. If no such qualifications have been specified by the Registrar, the society shall request the Registrar for the same].